Himachal Pradesh High Court
Ishwar Verma & Ors. vs . Hp University & Anr. on 21 August, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Ishwar Verma & Ors. vs. HP University & Anr. CWPOA No. 5363 of 2020 .
21.08.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rakesh Chauhan, Advocate, for the petitioners.
Ms. Archana Dutt, Advocate, for respondent no.1.
Mr. Anup Rattan, Advocate General with Mr. Rakesh of Dhaulta Additional Advocate General and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondent no.2-State. rt Learned counsel for the petitioners shall implead the persons likely to be affected if the writ petition is allowed.
List on 27.09.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge August 21, 2023 (Vinod) ::: Downloaded on - 21/08/2023 20:37:54 :::CIS