Section 13(5)(b) in Maharaja Ranjit Singh State Technical University Act, 2014

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(b)The following shall be the Ex-officio members, namely:-

(i)Vice-Chancellor, Maharaja Ranjit Singh State Technical University, Bathinda;

(ii)Vice-Chancellor, Punjab Technical University, Jalandhar;

(iii)Secretary to Government of Punjab, Department of Finance;

(iv)Director, Technical Education and Industrial Training, Punjab;

(v)Chairman of the North-West Committee, All India Council for Technical Education, Chandigarh;

(vi)President of the Confederation of Indian Industry or his nominee; and

(vii)Director of Indian Institute of Technology, Ropar.

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