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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Kerala - Subsection

Section 86(1)(d) in Kerala Land Reforms (Tenancy) Rules, 1970

(d)the amount of the purchase price [***] [The Words 'and the amount due from the kudikidappukaran' Omitted by SRO No. 1278/88 Published in K.G. Extraordinary 686, dated 22.7.1989.]