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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(2)On receipt of-
(a)any such certificate, or
(b)any other reliable information regarding such death,
the Registrar of the Council shall erase the name of the deceased person from the register in which it is entered.