Gauhati High Court
Mahabir Prasad Agarwalla vs The State Of Assam And 3 Ors on 27 September, 2023
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/12
GAHC010004902022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/85/2022
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA R/O 1B, RYOAL SILVER TOWER, LACHIT
NAGAR, MAIN ROAD, NEAR BYE-LANE NO. 1, ULUBARI, P.O. GUWAHATI-
781007, DIST. KAMRUP M, ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
PUBLIC WORKS DEPTT., DISPUR, GHY- 6, DIST.- KAMRUP M, ASSAM.
Advocate for the Petitioner : MR.O P BHATI
Advocate for the Respondent : SC, PWD
Linked Case : I.A.(Civil)/83/2022
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
NEAR BY LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST.KAMRUP M
Page No.# 2/12
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT BOARDER ROADS AND NEC WORKS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
KARIMGANJ N.E.C. DIVISION
KARIMGNAJ.
------------
Advocate for : MR.O P BHATI
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/180/2015
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
ROYAL SILVER TOWER
Page No.# 3/12
LACHIT NAGAR
MAIN ROAD
NEAR BYE-LANE 1
ULUBARI
P.O.- GHY- 7
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY - 6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT.
ARISP AND RIDF
VASUNDHARA ENCLAVE
B.K. KAKOTI ROAD
ULUBARI
GHY- 7
DIST.- KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GUWAHATI AACP DIVISION
GUWAHATI.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
AACP DIVISION
DHUBRI
DIST.- DHUBRI
ASSAM.
------------
Page No.# 4/12
Advocate for : MR.P SARMA
Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/582/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE -LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT.OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EMPOWERED OFFICER
PMGSY
ASRB
CHANDMARI
GUWAHATI- 781003
DIST.KAMRUP M
Page No.# 5/12
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
GOALPARA
RURAL ROADS DIVISION
P.O. and DIST. GOALPARA
ASSAM.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
DHUBRI RURAL ROADS DIVISION
P.O. and DIST. DHUBRI
ASSAM.
------------
Advocate for : MR.T C DAS
Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : I.A.(Civil)/84/2022
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BY-LANE 1
ULUBARI
P.O.- GUWAHATI- 781007
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
Page No.# 6/12
GHY- 6
DIST.- KAMRUP M
ASSAM.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. RIDF
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GOALPARA RURAL ROADS DIVISION
GOALPARA.
------------
Advocate for : MR. O P BHATI
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : I.A.(Civil)/135/2022
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE -LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
Page No.# 7/12
PUBLIC WORKS DEPTT.
DISPUR
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT.OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EMPOWERED OFFICER
PMGSY
ASRB
CHANDMARI
GUWAHATI- 781003
DIST.KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
GOALPARA
RURAL ROADS DIVISION
P.O. and DIST. GOALPARA
ASSAM.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
DHUBRI RURAL ROADS DIVISION
P.O. and DIST. DHUBRI
ASSAM.
------------
Advocate for : MR. O P BHATI
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/585/2015
Page No.# 8/12
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE-LANE NO. 1
ULUBARI
P.O. GUWAHATI- 781007
DIST. KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-781006
DIST. KAMRUP M
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST. KAMRUP M
ASSAM.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS
ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
GOALPARA RURAL ROADS DIVISION
GOALPARA.
------------
Advocate for : MR.O P BHATI
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 3 ORS
Page No.# 9/12
Linked Case : I.A.(Civil)/134/2022
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
ROYAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BYE-LANE 1
ULUBARI
P.O.- GHY- 7
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY - 6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT.
ARISP AND RIDF
VASUNDHARA ENCLAVE
B.K. KAKOTI ROAD
ULUBARI
GHY- 7
DIST.- KAMRUP M
ASSAM.
Page No.# 10/12
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GUWAHATI AACP DIVISION
GUWAHATI.
6:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
AACP DIVISION
DHUBRI
DIST.- DHUBRI
ASSAM.
------------
Advocate for : MR. O P BHATI
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/696/2015
MAHABIR PRASAD AGARWALLA
S/O- LT. KIRORIMAL AGARWALLA
R/O- 1B
RYOAL SILVER TOWER
LACHIT NAGAR
MAIN ROAD
NEAR BY-LANE 1
ULUBARI
P.O.- GUWAHATI- 781007
DIST.- KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
2:THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
DISPUR
GHY- 6
DIST.- KAMRUP M
ASSAM.
Page No.# 11/12
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. ROADS
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPTT. RIDF
ASSAM
CHANDMARI
GHY- 3
DIST.- KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPTT.
GOALPARA RURAL ROADS DIVISION
GOALPARA.
------------
Advocate for : MR.P SARMA
Advocate for : appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/732/2015
MAHABIR PRASAD AGARWALLA
S/O LT. KIRORIMAL AGARWALLA
R/O 1B
RYOAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
NEAR BY LANE 1
ULUBARI
P.O. GUWAHATI- 781007
DIST.KAMRUP M
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVT. OF ASSAM
Page No.# 12/12
PUBLIC WORKS DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT ROADS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
4:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT BOARDER ROADS AND NEC WORKS ASSAM
CHANDMARI
GUWAHATI- 781003
DIST. KAMRUP M
ASSAM.
5:THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
KARIMGANJ N.E.C. DIVISION
KARIMGNAJ.
For the Petitioner(s) : Mr. P. Sarma, Advocate
For the Respondent(s) : Mr. B. Choudhury, Government Advocate
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 27.09.2023
1. Mr. B. Choudhury, the learned counsel appearing on behalf of the PWD seeks for an accommodation to take instructions in the matter as to whether the Respondent Department has any objection to the applications being allowed.
2. List the matter again on 06.10.2023.
JUDGE Comparing Assistant