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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(i) in Kudala Sangama Development Board Act, 1994

(i)holding a Bachelor degree in Civil Engineering awarded by any University established by law in India; [and] [Substituted by Act 21 of 1997 w.e.f. 29.9.1997.]