Calcutta High Court (Appellete Side)
Fis Payment Solutions And Services ... vs Tapan Roy & Ors on 24 August, 2023
24.08.2023
Item No. 92
BR WPA 10495 of 2022
Fis Payment Solutions and Services India Pvt. Ltd.
vs.
Tapan Roy & Ors.
Mr. Soumalya Ghosh,
Ms. Nikita Rath
... for the Petitioner
Mr. Avishek Chowdhury,
... for the respondent no. 5
Today again an accommodation has been sought for on behalf of the petitioner, though Mr. Avishek Chowdhury, learned advocate representing the Punjab National Bank, respondent no. 5 herein is present in Court.
Since, the respondent nos. 2 and 3 are not represented, the petitioner is directed to serve a notice of this application upon the learned advocate representing the respondent nos. 2 and 3 and to file an affidavit of service on the returnable date.
List this matter under the same heading on 12 th September, 2023 marked as 2 p.m. (Raja Basu Chowdhury, J.)