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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(8) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(8)Handing over the original Record to the commissioner :The Court shall hand over the original record with pagination under proper receipt to the commissioner keeping the original proceedings sheet of the court proceedings and duplicate plaint, copy of written statement and Xerox copies of the documents etc., with the court.