Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 93] [Entire Act] State of West Bengal - Subsection Section 93(11) in West Bengal Value Added Tax Act, 2003 (11)Any offence punishable under sub-section (1) , sub-section (2) , subsection
