Himachal Pradesh High Court
Goverdhan Singh vs Ramesh Dutt & Others on 29 April, 2022
Author: Sabina
Bench: Sabina
Goverdhan Singh Vs Ramesh Dutt & others .
Civil Revision No.141 of 2017 29.04.2022 Present: Mr. R.K. Bawal Senior Advocate with Mr. Jeevesh Sharma, Advocate, for the petitioner.
Mr. Suneet Goel, Advocate, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge April 29, 2022 (VH/PS) ::: Downloaded on - 29/04/2022 20:07:05 :::CIS