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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(h) in The State Capital Investment Subsidy Scheme for New Industries, 1990

(h)"New Industrial Units" means an industrial unit set up during the operative period of this scheme. The industrial unit will be deemed to have been set up during the inoperative period of the scheme, if it commences commercial production on or after 1-4-1990 and is found eligible under this scheme. Date of commencement of the commercial production will be the 61st day after the day on which the raw material is, for the first time, put in the process of production including trial production.