Section 1 in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012
1. Short title, commencement and application.
(1)This Act may be called the Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012.(2)It shall come into force on such date and shall apply to such Industrial Area including the Industrial Area already transferred to the Department of Local Government as the State Government may, by notification in the Official Gazette, specify.
