Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 422 in Police Regulations, Bengal , 1943 422. Assistance to be given to Public Prosecutor. [§ 12, Act V, 1861]. - The Court Inspector or other officer well-acquainted with the facts of a Sessions case shall, if required, assist the Public Prosecutor.
