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State of Haryana - Section

Section 66 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

66. Cesspool for latrine to be separated.

- There shall be a cesspool for the latrine, separated from that for the washing places and it shall have a capacity of at least 0.84 cu. m. per seat or plot, with a minimum of 0.7 cu. m.