Patna High Court - Orders
Parle Products Pvt. Ltd. & Anr vs The State Of Bihar Through Principal ... on 1 August, 2018
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.958 of 2018
Arising Out of PS. Case No.-50 Year-2005 Thana- GOVERNMENT OFFICIAL COMP.
District- Muzaffarpur
======================================================
Parle Products Pvt. Ltd. & Anr
... ... Petitioner/s
Versus
The State Of Bihar Through Principal Secretary Home ( Police ) Department
Bihar, Patna & Anr
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Anjani Kumar Jha
For the Respondent/s : Mr. Md. Nadim Seraj(Gp-5)
======================================================
CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
2 01-08-2018Mr. Chittranjan Sinha, learned senior counsel for the petitioners, after some arguments, seeks liberty to withdraw this petition in order to approach this Court, if so advised, in an appropriate forum.
This writ petition is dismissed as withdrawn with liberty as above.
(Ashutosh Kumar, J) skm/-
U T