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Patna High Court - Orders

Parle Products Pvt. Ltd. & Anr vs The State Of Bihar Through Principal ... on 1 August, 2018

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Criminal Writ Jurisdiction Case No.958 of 2018
                   Arising Out of PS. Case No.-50 Year-2005 Thana- GOVERNMENT OFFICIAL COMP.
                                                   District- Muzaffarpur
                 ======================================================
                 Parle Products Pvt. Ltd. & Anr

                                                                         ... ... Petitioner/s
                                                  Versus
                 The State Of Bihar Through Principal Secretary Home ( Police ) Department
                 Bihar, Patna & Anr

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr. Anjani Kumar Jha
                 For the Respondent/s   :      Mr. Md. Nadim Seraj(Gp-5)
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                       ORAL ORDER

2   01-08-2018

Mr. Chittranjan Sinha, learned senior counsel for the petitioners, after some arguments, seeks liberty to withdraw this petition in order to approach this Court, if so advised, in an appropriate forum.

This writ petition is dismissed as withdrawn with liberty as above.

(Ashutosh Kumar, J) skm/-

U       T