Section 37 in Andhra Pradesh Housing Board Act, 1956
37. Other duties of the Board.
- It shall be the duty of the Board to take measure with a view to expediting and cheapening construction of Buildings and the Board may for that purpose do all things for.(a)Unification, simplification and standardization of building materials;(b)Encouraging prefabrication and mass production of house components;(c)Organizing or undertaking the production of building materials required for the housing schemes;(d)Encouraging research for discovering cheap building materials and evolving new methods of economic construction;(e)Securing a study and sufficient supply of workmen trained in the work of construction of buildings.
