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[Cites 0, Cited by 0] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(7) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(7)In case of occurrence of vacancy by reason of death, resignation or removal, the Commission, shall invite applications, within one (1) month from the occurrence of any vacancy and in case of superannuation or end of tenure, the Commission shall do so within six (6) months before the date of superannuation or end of the tenure, as the case may be.