Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] Union of India - Subsection Section 73(2) in The Arms Rules, 2016 (2)An application for renewal of license in Form VIII shall be made at least sixty days prior to the expiry of the said license with the licensing authority along with the documents mentioned in sub-rule (1).
