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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(d) in Transplantation of Human Organs and Tissues Act, 2010

(d)"Evaluation Committee" means a committee appointed under section 5;
(dd)[ "Government" means Government of the Punjab;] [Inserted by the Punjab Transplantation of Human Organs and Tissues (Amendment) Act 2012 (LVII of 2012).]