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Union of India - Section

Section 17 in The Science and Engineering Research Board Rules, 2010

17. Interpretation of rules. - Where any doubt arises as to the interpretation of these rules, the matter shall be referred to the Central Government for its decision and the decision of the Central Government in the matter shall be final.

FORM AForm of Application (Project Format)(See Rule 15)
1. Project Title  
2. Board Subject : AtmosphericScience Chemical SciencesEarthSciencesEngineeringSciencesLifeSciencesMathematicalSciencesPhysicalSciencesOther Interdisciplinary.