Section 26(2) in The Vellore Institute of Technology Bangalore Act, 2012

[Cites 0, Cited by 0] [Section 26] [Entire Act]

(2)The Research and innovation Council shall consist of the following, namely:-

(i) The Vice-Chancellor Chair	Person
(ii) The Pro Vice Chancellor	Member
(iii) The Dean of Research	Secretary
(iv) Head of the Department of Innovation	Member
(v) Deans of all Faculties	Members and
(vi) Such other members as may be specified in the Statutes.

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