- Urinal accommodation shall provided for the use of male workers and shall not be less than 0.6 metre in length for every 50 males; provided that where the number of males employed exceeds 500, it shall be sufficient, if there is one urinal for every 50 males up to the first 500 employed and one for every 100 thereafter.Where women are employed, separate urinal accommodation shall be provided for them on the same scale as mentioned above.In calculating the urinal accommodation required under this rule, any odd number of workers less than 50 or 100, as the case may be, shall be reckoned as 50 or 100 and the number of workers to be considered shall be the maximum number employed at any time during the day.
