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Himachal Pradesh High Court

Meena Devi vs . Ashish on 3 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Meena Devi vs. Ashish CMPMO No. 75 of 2023 03.03.2023 Present: Mr. Ajay Kumar Chauhan, Advocate, for the petitioner.

r to CMPMO No. 75 of 2023 & CMP No.1406 of 2023 Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days. List thereafter.

( Sushil Kukreja ) Judge 3rd March, 2023 (reena) ::: Downloaded on - 03/03/2023 20:35:05 :::CIS