Himachal Pradesh High Court
Meena Devi vs . Ashish on 3 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Meena Devi vs. Ashish CMPMO No. 75 of 2023 03.03.2023 Present: Mr. Ajay Kumar Chauhan, Advocate, for the petitioner.
r to CMPMO No. 75 of 2023 & CMP No.1406 of 2023 Notice be issued to the respondent, returnable within four weeks, on taking steps within a period of three days. List thereafter.
( Sushil Kukreja ) Judge 3rd March, 2023 (reena) ::: Downloaded on - 03/03/2023 20:35:05 :::CIS