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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(2)(viii) in Bhakta Kavi Narsinh Mehta University Act, 2015

(viii)to make proposals for the institution of fellowships, travelling fellowships, scholarships, studentships, exhibitions, medals and prises and other awards and to make regulations for their grant;