State Consumer Disputes Redressal Commission
Shri. Padam Kumar Yadav vs The New India Insurance on 19 September, 1994
Daily Order Revision Petition No. CP 10/1994 (Arisen out of order dated of Case No. of District ) Shri.Padam Prasad Yadav Vs. The India Assurance Co. Ltd BEFORE :
PRESENT:
None for the Petitioner None for the Respondent Dated the 19 September 1994 ORDER This case may be taken after the new President took charge.