Punjab-Haryana High Court
Pardeep Kumar vs State Of Haryana And Ors on 17 October, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
123(5)
CR-2564-2019
Date of decision: 17.10.2022
PARDEEP KUMAR ..Petitioner
Versus
STATE OF HARYANA AND ORS ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Sangram Singh, Advocate
for the petitioner.
Mr. Harsh Vardhan, AAG, Haryana.
ANIL KSHETARPAL, J(Oral)
For orders, see detailed order of the even date passed in Civil Revision No.2557 of 2019, titled as "Madhumita Vs. State of Haryana and others."
All the pending miscellaneous applications, if any, are also disposed of.
October 17th, 2022 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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