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State of Tamilnadu - Section

Section 10 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

10.

The licensee, his servants and agents shall comply with all orders issued by the Chief Electrical Inspector, the licensing authority or police officers acting on their behalf, from time to time, or as occasion arises for the safety or convenience of the public or for the preservation of order or the maintenance of peace. The licensing authority may, if circumstances so require, impose safeguards for the purpose in addition to those laid down in these rules.