Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(1)(h) in West Bengal Value Added Tax Act, 2003

(h)[neglects or refuses to furnish information as required by section 66A, or furnishes such information which is found to be incorrect;or] [Substituted by S. 6 (27) (a) (iii) of WB Act XIII of 2005 w.e.f. 9.8.2005 for '(h) neglects or refuses or furnishes incorrect information as required by section 65A; or'.]