Rajasthan High Court - Jodhpur
Rakesh Jakhar vs State Of Rajasthan on 25 July, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 737/2022
Yuvraj Singh S/o Shri Sharvan Singh, Aged About 27 Years, R/o
22 Baldev Nagar, Masuriya, Jodhpur, Rajasthan 342003.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 738/2022
Mukesh S/o Shri Dhala Ram, Aged About 26 Years, R/o Gram
Post, Rohichakala, Tehsil Luni, Jodhpur, Rajasthan 342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 746/2022
Anil Panwar S/o Shri Ajay Panwar, Aged About 31 Years, R/o
Sobhawato Ki Dhani Road, 72, Singhvi Ji Ka Berea, Jodhpur,
Rajasthan 342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
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Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 747/2022
Vineet Sen S/o Shri Bhagwati Lal, Aged About 36 Years, R/o
Purbiyo Ki Gali, Chandpole, Jodhpur, Rajasthan 342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 748/2022
Chandra Prakash S/o Shri Prem Singh, Aged About 29 Years, R/o
Dhara Bas, Mahamandir Jodhpur, Rajasthan, 342006.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan Jaipur.
3. Principal And Controller, Dr. S. N. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
5. Superintendent, Mathura Das Mathur Hospital, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 769/2022
Kailash Singh Bhati S/o Shaitan Singh Bhati, Aged About 40
Years, R/o Gali No. 3, Jagdamba Colony, Behind Mahesh Hostel,
Bombay Motors, Jodhpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
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And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 770/2022
Vikram Singh S/o Shri Mahendra Singh, Aged About 26 Years, R/
o Panchori, Nagaur, Rajasthan, 341001
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Rewsidency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 772/2022
Om Prakash Jangid S/o Shri Dhanna Ram, Aged About 33 Years,
R/o Ram Nagar, Rawati Road, Jodhpur, Soorsagar, Rajasthan
342004.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
5. Superintendent, Mathura Das Mathur Hospital, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 778/2022
Rakesh Jakhar S/o Shri Ghanshyam Ram, Aged About 27 Years,
R/o Manawato Ki Dhani, Bhopalgarh, Mahadev Nagar,
Khawashpura, Jodhpur Rajasthan 342601.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
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Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
5. Superintendent, Mathura Das Mathur Hospital, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 779/2022
Vikram Parihar S/o Shri Ugamraj, Aged About 26 Years, R/o
Meghwalon Ka Bas, Ghantiyala, Jodhpur, Rajasthan 342024.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 781/2022
Allahnoor Khan S/o Shri Kamrudin Khan, Aged About 30 Years,
R/o Nathu Nagar, Salwa Khurd, Jodhpur, Rajasthan 342006.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariate, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 788/2022
Aftab Khan S/o Shri Mohammed Javad, Aged About 28 Years,
Sojati Gate, Silawato Ka Bass, Jodhpur, Rajasthan 342001
----Petitioner
Versus
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1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 789/2022
Radheshyam S/o Shri Ramuram, Aged About 28 Years, Lodibadi
Baipass, Road Ward No. 23, Pipar City, Jodhpur, Rajasthan
342601
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health And Welfare, Government
Of Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 793/2022
Hem Singh Chouhan S/o Shri Devi Singh Chouhan, Aged About
39 Years, R/o Plot No. 6, Purani Bhaggi Khana, Ratanada,
Jodhpur 342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 809/2022
Pawan Prajapat S/o Shri Ramprasad Prajapat, Aged About 27
Years, R/o Shiv Colony, Hudco Quarter, Kamla Nehru Nagar,
Jodhpur, Nandanwan, Rajasthan 342008.
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----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Health And Welfare,
Government Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan.
3. Principal And Controller, Dr. S. N. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 812/2022
Prakash Kumar S/o Shri Chanana Ram, Aged About 24 Years, R/
o Ram Nagar, Ketoo Manawata, Jodhpur Ketu Kallan, Rajasthan
342025.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Health And Welfare,
Government Of Rajasthan, Secretariat, Jaipur, (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan.
3. Principal And Controller, Dr. S. N. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 839/2022
Gosai Ram S/o Shri Raju Ram, Aged About 26 Years, R/o Godaro
Ki Dhani, Bhandiyawas, Barmer, Rajasthan 344032.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan.
3. Principal And Controller, Dr. S.N. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 852/2022
Suresh Prajapat S/o Shri Pukhraj, Aged About 29 Years, R/o
108, East Patel Nagar Gali No. 2, Ganeshpura, Ratanada,
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Jodhpur, Rajasthan 342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.N. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 854/2022
Virender Singh Chouhan S/o Shri Inder Singh Chouhan, Aged
About 27 Years, R/o 46 Mahadev Nagar, Mahamandir, Jodhpur,
Rajasthan 342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 901/2022
Virender Singh S/o Shri Rajendra Singh, Aged About 28 Years,
R/o 139, East, Patel Nagar, Ratanada, Jodhpur, Rajasthan
342001.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan, Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 920/2022
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Kumbha Ram S/o Mohan Ram, Aged About 28 Years, R/o
Kanodiya, Maha Singh, Jodhpur, Rajasthan 342025.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical And Welfare, Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. Additional Director (Administration), Directorate, Medical
And Health Services, Rajasthan Jaipur.
3. Principal And Controller, Dr. S.n. Medical College,
Residency Road, Jodhpur.
4. Superintendent, Umaid Hospital, Siwanchi Gate, Jodhpur,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. N.S. Rajpurohit.
For Respondent(s) : Ms. Vandana Bhansali, AGC.
Ms. Anamika Bishnoi.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 25/07/2022 Learned counsel for the parties submit that the issue raised in the present petitions is already settled by this Court in Jagdish Prasad Nai vs. State of Rajasthan & Ors. : S.B. Civil Writ Petition No.1507/2022 decided on 26.05.2022 and, therefore, similar order in the present writ petitions may also be passed.
In the case of Jagdish Prasad Nai (supra), it was inter-alia directed by the Court as under: -
"In view of the above submissions made, the petitioners may make representation to the Director (Non- Gazetted) with regard to the calculation of their experience and consequential fact about their eligibility / award of bonus marks within a period of 15 days from today.
The Director (Non-Gazetted) would pass appropriate orders on the representations to be made by the petitioners within a period of four weeks thereafter.(Downloaded on 25/07/2022 at 09:03:54 PM)
(9 of 9) The petitioners would be free to take appropriate proceedings, in case, they have any grievance qua the decision taken by the authority in this regard.
The respondents shall not conclude the recruitment before passing of the final orders as indicated hereinbefore.
It is expected of the respondents to conclude the entire exercise by 31st of July, 2022."
In view of submissions made, the writ petitions filed by the petitioners are also disposed of with similar directions, which have been given in the case of Jagdish Prasad Nai (supra). However, it is made clear that the representation be made by the petitioners within a period of seven days and the Additional Director (Administration), Medical, Health and Family Welfare Department, would pass appropriate order within a period of two weeks thereafter. The expectation of the Court regarding the conclusion of the entire exercise is extended in the present cases by 22.08.2022.
(ARUN BHANSALI),J 267to287-PKS/-
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