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State of Odisha - Section

Section 41 in The Orissa Bhoodan and Gramdan Rules, 1972

41. Submission of schemes for non-recurring expenditure.

- So far as non-recurring expenditure is concerned the Samiti shall first send the schemes to Government through the Board of Revenue for approval. While sending the proposal they shall indicate the break-up for different quarters of the year keeping in view the working of a slack season.