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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(v) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(v)the upper age limit mentioned above shall be relaxable by a period equal to the service rendered in the N.C.C. in the case of Cadet instructors and if the resultant age does not exceed the prescribed maximum age limit of more than three years, they shall be deemed to be within the prescribed age limit;