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[Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act]

State of Madhya Pradesh - Subsection

Section 118(3)(a) in The M.P. Public Health Act, 1949

(a)that any animal found in the possession of a person who is in the habit of keeping animals of that class for sale for human consumption, has been kept by such person for sale; and