Delhi High Court - Orders
Cmc Limited vs Gita Rawar And Anr on 31 October, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1440/2012
CMC LIMITED ..... Petitioner
Through: Mr. Ujjwal K. Jha and Mr. Vedant
Tiwari, Advocates.
versus
GITA RAWAR AND ANR ..... Respondents
Through: Mr. Amit Mishra and Mr. Akhil
Kulshrestha, Advocates for R-2.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 31.10.2023
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List on 03.01.2024.
BY ORDER
COURT MASTER
OCTOBER 31, 2023/rhc
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