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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(g) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(g)the internal appearance of the building, structures and other works above ground within the controlled area of the monument shall fall in line with the external appearance of the protected monument, in the regulated area of which the alteration of extension of any buildings or structures or works take place.