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[Cites 0, Cited by 0] [Section 144] [Entire Act]

NCT Delhi - Subsection

Section 144(3) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(3)The Superintendent and the Medical Officer shall visit the burial ground from time to time and satisfy themselves that it is properly kept and cared for.