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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(4) in Punjab Detenus (Conditions of Detention) Order, 1981

(4)In exercising censorship on letters, the Jail authority should ensure that :-
(a)there is no cause or undue delay in transmission or delivery of letters.
(b)the letters delivered or transmitted contain nothing which is prejudicial.