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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The business at the said annual General Council meeting shall be : (a) presentation of the annual report of the preceeding year, (b) presentation of the audited statement of accounts, and (c) such other business of formal future.