Delhi High Court - Orders
Titan Umreifungstechnik Gmbh And Co. Kg vs Assistant Controller Of Patents And ... on 19 December, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 114/2022
TITAN UMREIFUNGSTECHNIK GMBH AND CO. KG
..... Appellant
Through: Ms. Neha Chugh, Advocate.
versus
ASSISTANT CONTROLLER OF PATENTS AND DESIGNS AND
ANR ..... Respondents
Through: Mr. Harish Vaidyanathan, CGSC with
Mr. Srish Kumar Mishra, Mr. Sagar
Mehlawat and Mr. Alexander Mathai
Paikaday, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.12.2022
1. Mr. Alexander Mathai Paikaday, counsel for Respondents, seeks an adjournment for want of instructions, which is unopposed by counsel for Appellant.
2. It is noticed that there is no reply on behalf of Respondents on record. The parties are directed to file their brief note of submissions, not exceeding five pages, along with relevant case law(s), if any, in terms of IPD Rules, within four weeks from today.
3. List on 27th April, 2023.
SANJEEV NARULA, J DECEMBER 19, 2022/nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:19.12.2022 19:08:09