Karnataka High Court
Mohammad Arif Rajavi Son Of Budensab ... vs The State Of Karnataka on 13 June, 2022
Author: V.Srishananda
Bench: V.Srishananda
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
IN THE HIGH COURT OF KARNATAKA, DHARWAD
BENCH
DATED THIS THE 13TH DAY OF JUNE, 2022
BEFORE
THE HON'BLE MR JUSTICE V.SRISHANANDA
CRIMINAL PETITION NO. 101469 OF 2022 (482)
C/W
CRIMINAL PETITION Nos.101470/2022,
101471/2022, 101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022, 101479/2022, 101480/2022,
IN CRIMINAL PETITION NO. 101469 OF 2022
BETWEEN:
1. MOHAMMAD ARIF RAJAVI
S/O BUDENSAB NAGARAL
AGE: 30 YEARS, OCC: BUSINESS,
R/O: SIMLA NAGAR, BEHIND TIPPU SYED COLLEGE,
OLD HUBBALLI, TQ: HUBBALLI, DIST. DHARWAD - 580024.
2. ANWAR S/O.IMAMSAB MOGER
AGE: 47 YEARS, OCC:MACHANIC,
R/O.NEAR CHANNAPETH GARDEN, DHOBI GHAT,
TQ. HUBBALLI, DIST. DHARRWAD - 580024.
3. TOUFIQ S/O.MODINSAB IRAKAL
AGE: 20 YEARS, OCC:CHICKEN SHOP,
R/O: CHANNAPETH, OLD HUBBALLI,
DIST. DHARRWAD - 580024.
Digitally signed
by ANNAPURNA
CHINNAPPA
DANDAGAL
Location: HIGH
COURT OF
KARNATAKA
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
4. MOHAMMADZUBER @ ABBU S/O.SHOUKATALI BIJAPUR
AGE: 23 YEARS, OCC:ELECTRICIAN,
R/O: BEERABAND ONI, NEAR MASIDI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD - 580024.
5. TOUFIQ S/O.MUSTAQ MUZAWAR
AGE: 22 YEARS, OCC:TILES WORK,
R/O: ASAR HONDA MAIN ROAD, OLD-HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD - 580024.
6. MOULALI S/O. HUSENSAB DEVADURGA @ NADAF
AGE: 25 YEARS, OCC:PRIVATE SERVICE,
R/O: ESHWAR NAGAR, 15TH CROSS, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD- 580024.
7. JAINULABUDDIN S/O.ABDUL MUNAF MULLA
AGE: 31YEARS, OCC:PRIVATE EMPLOYEE,
R/O: 2ND CROSS, KAULPET, HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD - 580024.
8. ZAMEER S/O.HAJARE SAB DHARWAD
AGE: 22 YEARS, OCC:CENTERING WORK,
R/O: NEAR KAMARIPETG MOSQUE, TQ. HUBBALLI.
DIST. DHARWAD 580024.
9. GULAM YASIN S/O.MOHAMMAD SADIQ KHAZI
AGE: 19 YEARS, OCC:PRIVATE SEVICE,
R/O: JAWALI PLOT, ISHWAR NAGAR, OLD HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580024.
10. TUPEL AHMED S/O SYED GOUSE MULLA
AGE: 38 YEARS, OCC:BUSINESS,
R/O: MULLA ONI, KAMARIPETH,
TQ. HUBBALLI. DIST. DHARWAD 580024.
11. ABDUL MALIK S/O.ABDULSIKUR BEPARI
AGE: 35 YEARS, OCC:PRIVATE SERVICE,
HARISHCHANDRA COLONY, MANTOOR ROAD, TQ.
HUBBALLI. DIST. DHARWAD 580020.
12. WASIM AKRAM S/O.TAFAZULKHAN HAKIM URF PATHAN
AGE: 35 YEARS, OCC:PRIVATE SERVICE,
R/O: MILLAT NAGAR, MANTOOR ROAD, HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580020.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
13. BASHA SAB S/O. ABDULSUKUR BEPARI
AGE: 50 YEARS, OCC:BUSINESS,
R/O: KASTTORIBHAI NAGAR, MANTOOR ROAD, TQ.
HUBBALLI. DIST. DHARWAD 580020.
14. BASHA S/O.HAYATSAB PULARE
AGE: 47 YEARS, OCC:TAILOR,
R/O: 2ND CROSS, BEPARI PLOT, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD-580024.
15. NAZEER AHMED S/O.MEHABOOBSAB HONNAL
AGE: 41 YEARS, OCC:CORPORATOR,
R/O: #168, 1ST CROSS, UKT HILLS, OLD HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580024.
16. MOHAMMAD RAFIQ S/O.MEHABOOBSAB PINJAR URF NADAF
AGE: 41 YEARS, OCC:REAL ESTATE,
R/O: 8TH CROSS, GHODKE PLOT, ANAND NAGAR,
TQ. HUBBALI, DIST. DHARWAD - 580024.
17. IMRAN KHAN S/O.TABREZ KHAN SOUDAGAR
AGE: 29 YEARS, OCC:COOLIE,
R/O: CHANDANAGAR COLONY, ANAND NAGAR ROAD,
TQ. HUBBALLI. DIST. DHARWAD 580024.
18. AKBAR ALI S/O.DASTGIRSAB YADWAD
AGE: 31 YEARS, OCC:PRIVATE SERVICE,
R/O: 8TH CROSS, GHODKE PLOT, ANAND NAGAR, OLD
HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
19. SAMEER S/O.RAFIQ HARIHAR
AGE: 22 YEARS, OCC: TILES WORK,
R/O: NEAR HANUMANT TEMPLE, TIPPU NAGAR, OLD
HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
20. DADAPIR S/O.ABDUL KADAR BETAGERI
AGE: 38 YEARS, OCC:MACHANIC,
R/O: # 08, 1ST CROSS, NOORANI PLOT, OLD HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580024.
21. SADIQ KHAN S/O.SABIRKHAN PATHAN
AGE: 26 YEARS, OCC:PRIVATE WORK,
R/O: 3RD CROSS, ADHYAPAL NAGAR, OLD HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580024.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
22. SAIF KHAN S/O.FAYAZ KHAN ZAGIRDAR
AGE: 26 YEARS, OCC: PRIVATE WORK,
R/O:NEAR AZAB BANK, OLD HUBBALLI CIRCLE, OLD
HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
23. SADIQ S/O.HUSSAINSAB MAKANDAR
AGE: 30 YEARS, OCC:COOLIE,
R/O: NEAR NEW ENGLISH SCHOOL, SIDDARTH COLONY,
MEDAR ONI, OLD HUBBALLI, TQ. HUBBALLI.
DIST. DHARWAD 580024.
24. GOUSMODIN S/O.MEERANSAB MUNAVALLI
AGE: 28 YEARS, OCC:TAILOR,
R/O: NEAR KANNUR HOSPITAL, DIDDI ONI, OLD HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580024.
25. MOHAMMAD SULTATN S/O.NASEER ALI RANGREZ
AGE: 22 YEARS, OCC:PRIVATE WORK,
R/O: 1ST CROSS, GANDHI EKTA COLONY, BYALI PLOT,
MANTOOR ROAD, HUBBALLI, TQ. HUBBALLI. DIST.
DHARWAD 580020.
26. MOHAMMAD MUDASIR ALIAS BABALU
S/O.MOHMD SADIQ HIDASHA
AGE: 19 YEARS, OCC:STUDENT,
R/O: AHMED NAGAR, 1ST CROSS, MANTOR ROAD,
HUBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
27. KHWAJA MAINUDDIN S/O.MOHMD SALIM MUDDEBIHAL
AGE:24 YEARS, OCC:CHICKEN SHOP,
R/O: AHMED NAGAR, 1ST CROSS, MANTOR ROAD,
HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580020.
28. AZARUDDIN S/O.RIYAZ AHMED HIDASHA
AGE:27 YEARS, OCC:CENTERING WORK,
R/O: SHIVAPUTRA NAGAR, 1ST CROSS, NEAR MOSQUE,
OLD HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
29. ROSHAN ZAMEER S/O.MEHBOOBSAB KUNDAGOL
AGE: 28 YEARS, OCC:CENTERING WORK,
R/O: SHIVAPUTRA NAGAR, 1ST CROSS, NEAR MOSQUE, OLD
HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
30. JUNED S/O.ISMAILSAB HUILGOL
AGE: 23 YEARS, OCC:BARBENDING WORK,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O: 4TH CROSS, AYODYA NAGAR, OLD HUBBALLI,
TQ. HUBBALLI. DIST. DHARWAD 580024.
31. AFTAB S/O.ABDUL GAFAR BAGEWADI
AGE: 29 YEARS, OCC:WELDING WORK,
R/O: 2ND CROSS, UKT HILL, GUDIHAL ROAD, OLD
HUBBALLI, TQ. HUBBALLI. DIST. DHARWAD 580024.
...PETITIONERS
(BY SRI. VISHWANATH S BICHAGATTI, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA, DHARWAD - 580011.
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.64/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCES
PUNISHABLE UNDER SECTION 148, 307, 332, 353, 427, 504, 506
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B IN
PURSUANCE OF THE INFORMATION GIVEN BY THE FIRST
INFORMANT/COMPLAINT AND DIRECT THAT THE COMPLAINT AND
FIR IN OLD HUBBALLI POLICE STATION CRIME NO.64/2022 DATED
17.04.2022, REGISTERED BY POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 148, 307, 332, 353, 427, 504, 506
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE OF THE IV
ADDITIONAL CIVIL JUJDGE AND JMFC, HUBBALLI AT ANNEXURE A
AND B BE TERMED AS FURTHER/ADDITIONAL INVESTIGATION OF
OLD HUBBALLI POLICE STATION CRIME NO.63/2022 UNDER
SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
CRIMINAL PETITION NO. 101470 OF 2022
BETWEEN:
1. SADDAMHUSEN S/O SAIYADSAB BANNUR
AGE. 27 YEARS, OCC. DRIVER
R/O. AROOD NAGAR, 2ND CROSS,
OLD HUBBALLI, TQ. HUBBALLI
DIST. DHARWAD-580024.
2. SARFRAZ S/O MOHMD RAFIQ BERAKDAR
AGE. 25YRS, OCCUP. TILES FITTING
R/O. NEAR MADINI MAJID,
ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
3. SHOUKTALI S/O MUSTAKALI KHAJI
AGE . 25 YEARS, OCC . TAIL FITTING WORK
R/O . ANAND NAGAR, 1ST BUS STOP,
NEAR KITTUR KIRANI SHOP, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
4. ZAKEERHUSEN S/O MAHAMMADSAB DHARWAD
AGE . 26 YEARS, OCC . SENTERING WORK
R/O. NEW ANANDNAGAR, NEAR MADNI MASIDI,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024.
5. MOHAMMAD SADIQ S/O MOHAMMAD GOUSE KANCHGAR
AGE . 19 YEARS, OCC . SENTERING WORK,
R/O . NEAR WELL COME HALL, ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
6. MAINUDDIN S/O HUSAINSAB DAREKHAN
AGE. 26 YEARS, OCC . VEGITABLE VENDOR
R/O. ANANDNAGAR, BEHIND CHURCH, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
7. MAHAMMADUMAR S/O BHASHA BALLARI
AGE. 27 YEARS, OCC . FABRICATOR
R/O . SANGAM COLONY, GURUNATHA NAGAR, ANANDNAGAR
ROAD, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
8. JILANI S/O MOHAMMAD HAYAT SOLLAPUR ,
AGE. 36 YEARS, OCC. TAILOR,
R/O. 1ST BUS STOP, ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA
DHARWAD 580001
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.66/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 341, 353, 427,
504, 506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF
DAMAGES TO PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND
ANNEXURE-B IN PURSUANCE OF THE INFORMATION BY THE FIRST
INFORMANT AND DIRECT THAT THE COMPLAINT AND FIR IN OLD
HUBBALLI POLICE STATION CRIME NO.66/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 341, 353, 427,
504, 506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF
DAMAGES TO PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE
OF THE IV ADDITIONAL CIVIL JUDGE AND JMFC, HUBBALLI AT
ANNEXURE A AND B BE TERMED AS FURTHER/ADDITIONAL
INVESTIGATION OF THE OLD HUBBALLI POLICE STATION CRIME
NO.63/2022 UNDER SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
CRIMINAL PETITION NO. 101471 OF 2022
BETWEEN:
1. MOHAMMAD AARIF RAJAVI S/O BUDENSAB NAGARAL
AGE.30 YEARS, OCC. BUSINESS, R/O.SIMLA NAGAR,
BEHIND TIPPU SYED COLLEGE,
-8-
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
OLD HUBBALLI, TQ.HUBBALLI,
DIST. DHARWAD-580024.
2. BASHA S/O HAYATSAB PULARE
AGE. 47 YEARS, OCC. TAILORE
R/O. 2ND CROSS, BEPARI PLOT,
OLD HUBBALLI, TQ.HUBBALLI,
DIST. DHARWAD-580020.
3. NAZEER AHMED S/O MEHABOOBSAB HONNAL,
AGE. 41 YEARS, OCC. CORPORATOR,
R/O. NO.168, 1ST CROSS, UKT HILLS,
OLD HUBBALLI ,TQ. HUBBALLI,
DIST. DHARWAD 580020.
4. MOHAMMAD RAFIQ S/O MEHABOOBSAB PINJAR URF NADAF,
AGE. 41 YEARS, OCC. REAL ESTATE,
R/O. 8TH CROSS, GHODKE PLOT, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024.
5. IMRAN KHAN S/O TABREZ KHAN SOUDAGHAR,
AGE. 29 YEARS, OCC. COOLIE,
R/O. CHANDANAGAR COLONY, ANAND NAGAR ROAD,
TQ. HUBBALLI, DIST. DHARWAD 580024
6. AKBAR ALI S/O DASTGIRSAB YADWAD,
AGE. 31 YEARS, OCC. PRIVATE WORK,
R/O. 8TH CROSS, GHODKE PLOT,
ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
7. SAMEER S/O RAFIQ HARIHAR,
AGE. 22 YEARS, OCC. TILES WORK,
R/O. NEAR HANUMANT TEMPLE,
TIPPU NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
8. DADAPIR S/O ABDUL KADAR BETAGERI
AGE. 38 YEARS, OCC. MECHANIC,
R/O. # 08, 1ST CROSS, NOORANI PLOT, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
9. SADIQ KHAN S/O SABIRKHAN PATHAN,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 26 YEARS, OCC. PRIVATE WORK,
R/O. 3RD CROSS, ADHYAPAK NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
10. SAIF KHAN S/O FAYAZ KHAN ZAGIRDAR,
AGE. 26 YEARS, OCC. PRIVATE WORK,
R/O. NEAR AZAB BANK,
OLD HUBBALLI CIRCLE, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
11. SADIQ S/O HUSSAINSAB MAKANDAR,
AGE. 30 YEARS, OCC. COOLIE,
R/O. NEAR NEW ENGLISH SCHOOL,
SIDDARTH COLONY, MEDAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580020.
12. GOUSMODIN S/O MEERANSAB MUNAVALLI
AGE. 28 YEARS, OCCUP. TAILOR
R/O. NEAR KANNUR HOSPITAL,
DIDDI ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
13. MOHAMMAD SULTAN S/O NASEER ALI RANGREZ
AGE. 22 YEARS, OCCUP. PRIVATE EMPLOYEE,
R/O. 1ST CROSS, GANDHI EKTA COLONY,
BYALI PLOT, MANTOOR ROAD, HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580020
14. MOHAMMAD MUDASIR ALIAS BABALU
S/O MOHMD SADIQ HIDASHA
AGE. 19 YEARS, OCCUP. STUDENT
R/O. AHMED NAGAR, 1ST CROSS, MANTOR ROAD,
HUBALLI, TQ. HUBBALLI, DIST. DHARWAD 580020
15. KHWAZA MAINUDDIN S/O MOHMD SALIM MUDDEBIHAL
AGE. 24 YEARS, OCCUP. CHICKEN SHOP
R/O. AHMED NAGAR, 1ST CROSS, MANTOR ROAD, HUBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580020.
16. AZARUDDIN S/O RIYAZ AHMED HIDASHA
AGE. 27YRS, OCCUP. CENTRING WORK
R/O. SHIVAPUTRA NAGAR, 1ST CROSS,
NEAR MOSQUE, OLD HUBALLI,
- 10 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ. HUBBALLI, DIST. DHARWAD 580024.
17. ROSHAN ZAMEER S/O MEHBOOBSAB KUNDAGOL
AGE. 28 YEARS, OCCUP. CENTRING WORK,
R/O. SHIVAPUTRA NAGAR, 1ST CROSS,
NEAR MOSQUE, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
18. JUNED S/O ISMAILSAB UYILAGOL
AGE. 23 YEARS, OCCUP. BARBENDING WORK
R/O. 4TH CROSS, AYODYA NAGAR OLD HUBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
19. AFTAB S/O ABDUL GAFAR BAGEWADI
AGE. 29YRS, OCCUP. WELDING WORK
R/O. 2ND CROSS, UKT HILL,
GUDIHAL ROAD, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA,
DHARWAD 580001.
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.65/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 353, 427 R/W
149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B IN
PURSUANCE OF THE INFORMATION BY THE FIRST INFORMANT AND
- 11 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
DIRECT THAT THE COMPLAINT AND FIR IN OLD HUBBALLI POLICE
STATION CRIME NO.65/2022 DATED 17.04.2022, REGISTERED BY
RESPONDENT NO.1 POLICE FOR THE OFFENCE PUNISHABLE UNDER
SECTION 143, 147, 148, 307, 353, 427 R/W 149 IPC AND SECTION
3(c) OF PREVENTION OF DAMAGES TO PUBLIC PROPERTY ACT, 1984
PENDING ON THE FILE OF THE IV ADDITIONAL CIVIL JUDGE AND
JMFC, HUBBALLI AT ANNEXURE A AND B BE TERMED AS
FURTHER/ADDITIONAL INVESTIGATION OF THE OLD HUBBALLI
POLICE STATION CRIME NO.63/2022 UNDER SECTION 173(8) OF
CR.P.C. AT ANNEXURE-E.
CRIMINAL PETITION NO. 101473 OF 2022
BETWEEN:
1. MUKTUM S/O MOHAMMAD GOUSE NALABAND
AGE 28 YEARS, OCC COOLIE,
R/O BAPOOJI COLONY, NEAR5 OSIA CHURCH,
TQ HUBBALLI, DIST DHARWAD-580024.
2. MOHAMMAD SADIQ S/O NAZMIR AHMED CHAJJO
AGE 38 YEARS, OCC COOLIE, R/O 7TH CROSS, MASTAN SOPA,
OLD HUBBALLI, TQ HUBBALLI, DIST DHARWAD 580024
3. SHOYAB ALI @ SHAJIDALI S/O SADHEEKALI SAYYAD
AGE 22 YEARS OCC COOLIE,
R/O NEAR RAZA SCHOOL TOWN, ANAND NAGAR,
TQ HUBBALLI, DIST DHARWAD-580024.
4. SHANWAZ S/O BUDANSAB LAKKADHARE
AGE 29 YEARS, OCC BUSINESS,
R/O 6TH CROSS, GOUSIA GOWN CROSS,
TQ HUBBALLI, DIST DHARWAD-580024.
5. ASIF S/O MAKBULSAB MALAGIMANI
AGE 20 YEARS, OCC COOLIE, R/O ANCHATAGERI,
TQ HUBBALLI, DIST DHARWAD-580024.
6. SHANWAZ S/O ABDUL HAMEED ATHANI
AGE 32 YEARS, OCC COOLIE,
R/O 1ST CROSS, JANNAT NAGAR, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
7. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
AGE 38 YEARS, OCC COOLIE,
R/O YELLAPUR ONI, PATIL GALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
8. IMAM JAFAR S/O RAJESAB KOLAR
AGE 33 YEARS, OCC COOLIE,
R/O 2ND CROSS, VISHAL NAGAR, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
9. MALIK S/O REHAN S/O SIKANDAR SHEIKH
AGE 19 YEARS, OCC COOLIE,
R/O NEW SIMLA NAGAR, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
10. MOHAMMAD IRFAN S/O MAHABOOBSAB GULEDAGUDDA
AGE 39 YEARS, OCC COOLIE, R/O 108, NEAR UKT HILLS
MOSQUE, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
11. IKBAL S/O MOHAMMAD GOUSE TADAPATRI
AGE 25 YEARS, OCC COOLIE, R/O NEAR NEW ANAND NAGAR
MASJID, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
12. IRFAN S/O MOHAMMAD RAFIQ TADAPATRI
AGE 34 YEARS, OCC COOLIE, R/O NEAR NEW ANAND NAGAR
MASJID, OLD HUBBALLI
TQ HUBBALLI, DIST DHARWAD-580024.
13. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE 27 YEARS, OCC COOLIE,
R/O BEHIND ANAND NAGAR CHURCH, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
14. MAINUDDIN S/O LIYAKHAT BEPARI
AGE 29 YEARS, OCC COOLIE, R/O NEAR URDU SCHOOL,
KARTAGAR ONI, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
15. BASIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE 40 YEARS, OCC COOLIE,
R/O 7TH CROSS, INDRAPRASTHA NAGAR, OLD HUBBALLI,
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CRL.P No. 101469/2022 C/w.
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ HUBBALLI, DIST DHARWAD-580024.
16. MUSTAQ S/O MERASAB MUDAGAL
AGE 41 YEARS, OCC CHEF,
R/O NEAR BANATIKATTA MOSQUE,
OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024.
17. IMTIAZ S/O ABDULKHADAR GADAGWALE
AGE 45 YEARS OCC BUSINESS,
R/O 2ND CROSS BANATIKATTA, OLD HUBBALLI
TQ HUBBALLI, DIST DHARWAD-580024
18. CHANDPEER S/O ABDULRAZAK PANIBAND
AGE 30 YERAS, OCC BUSINESS,
R/O BANATIKATTA, SADASHIV NAGAR,
OLD HUBBALLI, TQ HUBBALLI, DIST DHARWAD 580024.
19. SABALU S/O SADAT SALMANI
AGE 22 YEARS, OCC BUSINESS,
R/O NEAR MADINI MOSQUE, ANAND NAGAR,
OLD HUBBALLI, TQ HUBBALLI, DIST DHARWAD 5800024
20. TOUSIF S/O WASIMSAB BETAGERI
AGE 20 YEARS, OCC BUSINESS,
R/O SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD 580024.
21. MOHAMMAD ASIF MEHABOOBSAB JARATARAGHAR
AGE 35 YEARS, OCC COOLIE,
R/O OPP FATEH SHAH HALL, JANNAT NAGAR,
OLD HUBBALLI, TQ HUBBALLI, DIST DHARWAD 580024.
22. SALMAN S/O SHABBIR SALMANE
AGE 25 YEARS, OCC BUSINESS,
R/O 8TH CROSS, NEAR MADINI MASJID, ANAND NAGAR,
TQ HUBBALLI, DIST DHARWAD 580024.
23. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE 23 YEARS, OCC COOLIE
R/O ASAR ONI, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD 580024.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
24. KHAZA S/O MAINUDDIN S/O SAYED SAB BOUDIWALE
AGE 39 YEARS, OCC COOLIE,
R/O NEAR GOVERNMENT HOSPITAL,
SADAR SOPA, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD 580024.
25. MOHAMMAD GOUSE S/O SAYED GOUSE BARADWEALE
AGE 28 YEARS, OCC COOLIE
R/O NEAR MOSQUE, ASAR ONI, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD 580024.
26. ABDUL SATTAR S/O ABDUL LATIF MULLA
AGE 37 YEARS, OCC COOLIE,
R/O NEAR MOSQUE, AZMIR NAGAR, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD 580024.
27. IMRANSAB S/O MODINSAB DHARWAD
AGE 27 YEARS, OCC COOLIE,
R/O NEAR INDI PUMP, OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD 580024.
28. NIYAZ AHMED S/O MOHAMMAD BANADAR
AGE 23 YEARS, OCC COOLIE,
R/O NEAR MOSQUE, HORAKERI ONI,
OLD HUBBALLI, TQ HUBBALLI, DIST DHARWAD 580024.
29. MOHAMMAD FAYAZ S/O SHABIR SUDARJI
AGE 30 YEARS, OCC COOLIE,
R/O MOULALI PLOT, MANTOOR ROAD
TQ HUBBALLI, DIST DHARWAD 580024.
30. SAMEER S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI, TQ. HUBBALLI,
DIST. DHARWAD 580024
31. SURFRAJ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
32. MUSTAFA S/O SADIQ MALABAR,
AGE. 24 YEARS OCC. BUSINESS,
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CRL.P No. 101469/2022 C/w.
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. BEERBAND ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
33. MOHAMMAD RABBANI S/O FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,
R/O. 1ST CROSS, KULKARNI HAKKAL, GANESH PETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
34. MOHAMMAD AZARUDDIN S/O SHAMSUDDIN JALLERI,
AGE. 35 YEARS OCC. BUSINESS,
R/O. TABIB LAND, TQ. HUBBALLI, DIST. DHARWAD 580024.
35. SAHIL S/O ALTAF HUSSAIN GADAG,
AGE. 32 YEARS OCC. BUSINESS,
R/O. MATTI ONI, TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024.
36. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
37. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
38. AJAGARALI S/O NAWAJKHAN KHAN PARAY,
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
39. MOHAMMED S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
40. MOHAMMAD FAIROZ S/O FAROOQ BANGI,
AGE. 18 YEARS OCC. COOLIE,
R/O. DEVARAJ NAGAR, HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
41. INAYAT S/O MAKTIYAR AHMED MULLA,
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA, INDI PUMP CIRCLE,
TQ. HUBBALLI, DIST. DHARWAD 580024.
42. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024
43. MAHAMMADJUBER S/O HAFIJMAHAMMAD
USMANANOORI
AGE . 27 YEARS, OCC . PRIVATE WORK
R/O . H. NO. 18, RAZEEYA TOWN, ESLAMPUR ONI,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024.
44. IFTIKARALI S/O MUNIRAHAMMAD MULLA
AGE . 26 YEARS, OCC . PAN SHOP
R/O . 1ST CROSS, ANANDNAGAR, NEAR BUS STOP,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024.
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA
DHARWAD -580011.
...RESPONDENT
((BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.73/2022 DATED 18.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 427 R/W 149 IPC AND
SECTION 3(c) OF PREVENTION OF DAMAGES TO PUBLIC PROPERTY
ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B IN PURSUANCE OF
THE INFORMATION BY THE FIRST INFORMANT AND DIRECT THAT
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
THE COMPLAINT AND FIR IN OLD HUBBALLI POLICE STATION CRIME
NO.73/2022 DATED 18.04.2022, REGISTERED BY RESPONDENT NO.1
POLICE FOR THE OFFENCE PUNISHABLE UNDER SECTION 143, 147,
148, 427 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF
DAMAGES TO PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE
OF THE IV ADDITIONAL CIVIL JUDGE AND JMFC, HUBBALLI AT
ANNEXURE A AND B BE TERMED AS FURTHER/ADDITIONAL
INVESTIGATION OF THE OLD HUBBALLI POLICE STATION CRIME
NO.63/2022 UNDER SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
CRIMINAL PETITION NO. 101474 OF 2022
BETWEEN:
1. MUKTUM S/O MOHAMMAD GOUSE NALABAND
AGE. 28 YEARS OCC. COOLIE,
R/O. BAPOOJI COLONY, NEAR OSIA CHURCH
TQ. HUBBALLI DIST. DHARWAD 580024.
2. SIKANDAR S/O KASIMSAB MAKANDAR
AGE. 32 YEARS OCC. COOLIE,
R/O. ANAND NAGAR, MAYUR NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
3. SHABBIR S/O AFROZ BENGALURU
AGE. 36 YEARS OCC. WELDING WORK,
R/O. NEAR 2ND BUS STOP, ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024.
4. SIKANDAR S/O RAJESAB RONAD
AGE. 36 YEARS OCC. COOLIE,
R/O. NEAR LAST BUS STOP, ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
5. MOHAMMAD SADIQ S/O NAZEERA AHMED CHAJJO
AGE. 38 YEARS OCC. COOLIE,
R/O. 7TH CROSS, MASTAN SOPA, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
6. MOHAMMAD SHABAZ S/O MOHAMMAD GOUSE SHEIKH
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR A1 HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD 580024.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
7. TABREZ S/O BASHA MASANOOR
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR A1 HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD 580024.
8. ASEEP S/O RAJESAB NADAF
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR A1 HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD 580024.
9. AZARUDDUB S/O. MEHABOOBSAB MULLA
AGE. 30 YEARS OCC. COOLIE,
R/O. NEAR ITI COLLEGE, ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
10. DADAPEER S/O IMAM HUSSAIN PEERWALE
AGE. 39 YEARS OCC. COOLIE,
R/O. NEAR DANAMMA TEMPLE ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024.
11. MOHAMMAD NIZAMUDDIN S/O MOHAMMAD HANIF DALAL
AGE. 22 YEARS OCC. COOLIE,
R/O. 2ND WATER TANK, ANANAD NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
12. MALIK REHAN S/O SHERKHAN SOOR
AGE. 21 YEARS OCC. COOLIE,
R/O. GHODKE PLOT, ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024
13. SHOAB ALI @SAZID ALI S/O SADIQ ALI SYED
AGE. 22 YEARS OCC. COOLIE,
R/O. NEAR RAZA SCHOOL TOWN, ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
14. SHANWAZ S/O BUDANSAB LAKKADHARE
AGE. 29 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GOUSIA TOWN CROSS,
TQ. HUBBALLI DIST. DHARWAD 580024.
15. ASIF S/O MAKBULSAB MALAGIMANI
AGE. 20 YEARS OCC. COOLIE,
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. ANCHATAGERI TQ. HUBBALLI,
DIST. DHARWAD 580024
16. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
AGE. 38 YEARS OCC. COOLIE,
R/O. YELLAPUR ONI, PATIL GALLI,
TQ. HUBBALLI DIST. DHARWAD 580024.
17. IMAM JAFAR S/O RAJESAB KOLAR,
AGE. 33 YEARS OCC. COOLIE,
R/O. 2ND CROSS, VISHAL NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
18. MALIK REHAN S/O SIKANDAR SHEIKH
AGE. 19 YEARS OCC. COOLIE,
R/O. NEW SIMLA NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
19. MOHAMMAD IRFAN S/O MEHABOOBSAB GULEDGUDD
AGE. 39 YEARS OCC. BUSINESS,
R/O. 108,NEAR UKT HILLS MOSQUE, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
20. IKBAL S/O MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
21. IRFAN S/O MOHAMMED RAFIQ TADPATRI
AGE. 34 YEARS OCC. CENTRING,
R/O. NEAR MADNI MAZJID ANAND NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024.
22. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLIE,
R/O. BEHIND ANAND NAGAR CHURCH, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
23. MOHAMMAD SHAFI S/O ISMAIL SHEIKH
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, MAYUR NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
24. MAINUDDIN S/O LIYAKHAT BEPARI
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI, TQ. HUBBALLI DIST. DHARWAD 580024.
25. BASIR AHMED S/O ABDUL KHADAR SHEIKH ALI
AGE. 40 YEARS OCC. COOLIE,
R/O. 7TH CROSS, INDRAPRASTHA NAGAR,
OLD HUBBALLI, TQ. HUBBALLI DIST. DHARWAD 580024
26. TAJUDDIN S/O ISMAIL SHEIKH
AGE. 30 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, DYAMAVVA TEMPLE
ANAND NAGAR, TQ. HUBBALLI,
DIST. DHARWAD 580024
27. ASIF S/O HUSSAINSAB YALIWAL
AGE. 42 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MOSQUE,
OLD HUBBALLI,TQ. HUBBALLI DIST. DHARWAD 580024
28. RAHMATULLA S/O BASIR AHMED BEPARI
AGE. 19 YEARS OCC. BUSINESS,
R/O. 3RD CROSS, VISHAL NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
29. JAFARSAB S/O IMAMSAB GUDDIMANI
AGE. 27 YEARS OCC. COOLIE,
R/O. BANATIKATTA, MEHABOOB NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
30. JAVED S/O IMAMSAB BAGALKOTE
AGE. 40 YEARS OCC. BUSINESS,
R/O. NEAR MADANI MOSQUE, NEW ANAND NAGAR
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024
31. HASAN S/O JAFARSAB FOUJADAR,
AGE. 39 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GODKE PLOT, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
32. MUSTAQ S/O MERASAB MUDAGAL
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 41 YEARS OCC. CHEF,
R/O. NEAR BANATIKATTA MOSQUE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
33. MOHAMMAD JAFAR S/O SHABBIR AHMED SAMSHI
AGE. 24 YEARS OCC. COOLIE,
R/O. NEAR MADANI MOSQUE, NEW ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD 580024
34. SAMEER S/O SALEEM PANTOJI
AGE. 25 YEARS OCC. STUDENT,
R/O. LAST BUS STOP, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
35. MOHAMMAD HANIF S/O ABDUL KHADAR NEGALUR,
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, DHARWAD COLONY,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
36. SABALU S/O SADAT SALMANI,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR MADINI MOSQUE, ANAND NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024.
37. TOUSIF S/O WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
38. MOHAMMAD ASIF
S/O MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,
R/O. OPP. FATEH SHAH HALL, JANNAT NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
39. MOHAMMADGOUSE S/O NANNESAB BEPARI
AGE. 32 YEARS, OCC. BUSINESS,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024.
40. SALMAN S/O SHABBIR SALMANE
AGE. 25 YEARS OCC. BUSINESS,
R/O. 8TH CROSS, NEAR MADINI MASJID,
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
ANAND NAGAR, TQ. HUBBALLI, DIST. DHARWAD 580024.
41. ABDUL KARIM S/O ABDUL SATTAR GUJJAR,
AGE. 25 YEARS OCC. BUSINESS,
R/O. 4TH CROSS, NEAR LUCKY HALL, GUDIHAL ROAD,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
42. REHMANSAB S/O MOHAMMADSAB NADAF,
AGE. 31 YEARS OCC. PRIVATE SERVICE,
R/O. NEAR LAST BUSSTOP, ANAND NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
43. JUBAIR S/O SAYED IQBAL KALEGAR,
AGE. 27 YEARS OCC. COOLIE,
R/O. 3RD CROSS JANNAT NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
44. IBRAHIM S/O ABDUL GANISAB ,
AGE. 34 YEARS OCC. COOLIE,
R/O. OPP. MOHAMADIYA SCHOOL, RAZIA TOWN
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
45. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,
R/O. ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
46. KHAZA MAINUDDIN S/O SAYED SAB BOUDIWALE,
AGE. 39 YEARS OCC. COOLIE,
R/O. NEAR GOVERNMENT HOSPITAL,
SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
47. MOHAMMAD GOUSE S/O SAYED GOUSE BARADWALE,
AGE. 28 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
48. DADA HAYAD S/O ABDUL GAFAR MULLA,
AGE. 35 YEARS OCC. COOLIE,
R/O. BEHIND AZMIR MOSQUE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
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101478/2022,101479/2022, 101480/2022,
49. SHUBANALLA S/O MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,
R/O. HEGGERI, MARUTI NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
50. ZAMEER AHMED S/O MEHABOOB SAB ANNIGERI,
AGE. 20 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR,
NEKAR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
51. ABDUL SATTAR S/O ABDUL LATIF MULLA,
AGE. 37 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
52. MALLIKJAN S/O SHABBIR AHMED RON,
AGE. 19 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, SANGAM COLONY, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
53. IMRANSAB S/O MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,
R/O. NEAR INDI PUMP CIRCLE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
54. NIYAZ AHMED S/O MOHAMMAD BANADAR,
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, HORAKERI ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
55. SADIQ S/O MOHAMMAD YUSUF SIDNIKOPPA,
AGE. 27 YEARS OCC. COOLIE,
R/O. 1ST CROSS, NEAR MOSQUE,
ISHWAR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
56 MUJAFFAR AHMED S/O ALLISAB NADAF,
AGE 19 YEARS, OCC STUDENT
R/O 2ND CROSS, PADADAYYA CIRCLE,
KASABAPETH, TQ HUBBALLI
DIST DHARWA 580024.
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57. MOHAMMAD FAYAZ S/O SHABIR SUDARJI,
AGE. 30 YEARS OCC. COOLIE,
R/O. MOULALI PLOT, MANTOOR ROAD,
TQ. HUBBALLI, DIST. DHARWAD 580024
58. MOHAMMAD POORKHAN S/O RUSTUMSAB MISHRIKOTI,
AGE. 19 YEARS OCC. AC REPAIR WORK,
R/O. PADADAYYAN HAKKAL, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
59. SAMEER S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI,
TQ. HUBBALLI, DIST. DHARWAD 580024
60. ALTAF S/O HUSSAINSAB DARAKHAN
AGE. 20 YEARS OCC. BUSINESS,
R/O. ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
61. IRFAN S/O SALEEM ABBIGERI,
AGE. 22 YEARS OCC. AUTO DRIVER,
R/O. NEAR MADINI MOSQUE, ANAND NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
62. SHAKIR AHMED S/O MOHAMMAD JAFAR CHUDIGHAR,
AGE. MAJOR, OCC. COOLIE,
R/O. GHODKE PLOT, ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
63. RIYAZ AHMED S/O FAKRUSAB MULLA
AGE. 31 YEARS OCC. MECHANIC,
R/O. NEAR WELL COME HALL
ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
64. SARFRAZ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
65. MOHAMMAD GOUSE S/O SHABBIR AHMED MAGAAMI,
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AGE. 31 YEARS OCC. COOLIE,
R/O. NEAR LAST BUS STOP, GHODKE PLOT,
ANAND NAGAR, TQ. HUBBALLI, DIST. DHARWAD 580024
66. MUSTAFA S/O SADIQ MALABAR,
AGE. 24 YEARS OCC. BUSINESS,
R/O. BEERBAND ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
67. MOHAMMAD RABBANI S/O FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,
R/O. 1ST CROSS, KULKARNI HAKKAL, GANESH PETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
68. MOHAMMAD AZARUDDIN S/O SHAMSUDDIN JALLERI,
AGE. 35 YEARS OCC. BUSINESS,
R/O. TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024
69. SAHIL S/O ALTAF HUSSAIN GADAG,
AGE. 32 YEARS OCC. BUSINESS,
R/O. MATTI ONI, TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024
70. NIJAMUDDIN S/O SATTARSAB JADEDEVAR URF MUTTUR,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. 2ND CROSS, OPP. AVALAKKI FACTORY,
GOUSIA TOWN, TQ. HUBBALLI, DIST. DHARWAD 580024.
71. SHAHABAZ S/O ANWAR BASHA LASHKAR,
AGE. 19 YEARS OCC. BUSINESS,
R/O. NEAR LAST BUSSTOP, ANAND NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
72. MEHABOOB S/O HUSSAINSAB BANKAPUR,
AGE. 26 YEARS OCC.COOLIE,
R/O. NEAR SADAR SOPA, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
73. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
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101478/2022,101479/2022, 101480/2022,
74. ASHIF AHMED S/O KHAZASAB SIDDIKKI,
AGE. 34 YEARS OCC. PRIVATE SERVICE,
R/O. BEHIND DOREMON SCHOOL, GHODKE PLOT,
TQ. HUBBALLI, DIST. DHARWAD 580024
75. AJIZ ALI S/O RAJASAB KALAIGAR,
AGE. 37 YEARS OCC. BUSINESS,
R/O. NEAR TAJ NAGAR, CHANNAKESHAV NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024.
76. WASIM S/O HAJARESAB GASTAWALE,
AGE. 21 YEARS OCC. COOLIE,
R/O. REHMAT NAGAR, ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
77. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
78. MOHAMMAD GOUSE S/O ABDUL RASHID KHURESHI
AGE. 19 YEARS OCC. COOLIE,
R/O. NEAR GHODKE PLOT PETROL PUMP,
ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
79. AAJGAR ALI S/O NAWAZKHAN PARAY,
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
80. MAHAMMAD S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
81. IMTIYAZ S/O SADIQ BENGALURI,
AGE. 19 YEARS OCC. BUSINESS,
R/O. NEAR VISHAL NAGAR PETROL BUNK,
TQ. HUBBALLI, DIST. DHARWAD 580024
82. MOHAMMAD FAIROZ S/O FAROOQ ,
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AGE. 18 YEARS OCC. COOLIE,
R/O. DEVARAJ NAGAR, HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
83. INAYAT S/O MAKTIYAR AHMED MULLA,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA,
INDI PUMP CIRCLE,
TQ. HUBBALLI, DIST. DHARWAD 580024
84. SHAMASUDDIN S/O MODEENSAB JAMADAR
AGE . 25 YEARS, OCC . COOLIE
R/O . ANANDNAGAR,
NEAR JANDEGATTI OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
85. HAIDARSAB S/O DAVALSAB DAVALABAYI
AGE .41 YEARS, OCC . CENTERING WORK
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
86. RAJESAB S/O ALLABHAKSH KIRDI
AGE . 26 YEARS, OCC . PLUMBER
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
87. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024
88. NIYAJ S/O NOORAHAMMAD SHAIKSANADI
AGE . 20 YEARS, OCC . STUDENT
R/O . NEAR BUS STOP, 2ND CROSS,
ARAVINDNAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
89. MAHAMMADSADIQ S/O LALASAB BANGDIVALE
AGE . 27 YEARS, OCC . AUTO DIRVER
R/O . ANANDNAGAR, NEAR MASIDI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
90. IFTIKARALI S/O MUNIRAHAMMAD MULLA
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE . 26 YEARS, OCC . PAN SHOP
R/O . 1ST CROSS, ANANDNAGAR, NEAR BUS STOP,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
91. MOULAKHAN S/O MARDHANKHAN BILLUNAVAR
AGE . 25 YEARS, OCC . TAILOR
R/O . BYAHATTI PLOT, ANANDNAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
92. JUNAIDBASHA S/O ANVARBASHA UDAGANI
AGE . 19 YEARS, OCC . STUDENT
R/O . ANANDNAGAR, LAST BUSTOP, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
93. SALAVUDDIN S/O DADAPEER KARNUL
AGE . 21 YEARS, OCC . COOLIE
R/O . ANANDNAGAR, NEAR TIPPU SULTAN AUTO STAND,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA
DHARWAD 580001
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.67/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 353, 427, 504,
506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES
TO PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B
IN PURSUANCE OF THE INFORMATION BY THE FIRST INFORMANT
AND DIRECT THAT THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.67/2022 DATED 17.04.2022,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 353, 427, 504,
506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES
TO PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE OF THE IV
ADDITIONAL CIVIL JUDGE AND JMFC, HUBBALLI AT ANNEXURE A
AND B BE TERMED AS FURTHER/ADDITIONAL INVESTIGATION OF
THE OLD HUBBALLI POLICE STATION CRIME NO.63/2022 UNDER
SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
CRIMINAL PETITION NO. 101475 OF 2022
BETWEEN
1. MUKTUM S/O MOHAMMAD GOUSE NALABAND
AGE. 28 YEARS OCC. COOLIE,
R/O. BAPOOJI COLONY, NEAR OSIA CHURCH
TQ. HUBBALLI DIST. DHARWAD 580024
2. MOHAMMAD SADIQ S/O NAZEERAHMED CHAJJO
AGE. 38 YEARS OCC. COOLIE,
R/O. 7TH CROSS, MASTAN SOPA, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
3. SHOAB ALI @SAZID ALI S/O SADIQ ALI SYED
AGE. 22 YEARS OCC. COOLIE,
R/O. NEAR RAZA SCHOOL TOWN, ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024
4. SHANWAZ S/O BUDANSAB LAKKADHARE
AGE. 29 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GOUSIA TOWN CROSS,
TQ. HUBBALLI DIST. DHARWAD 580024
5. ASEEP S/O MAKBULSAB MALAGIMANI
AGE. 20 YEARS OCC. COOLIE,
R/O. ANCHATAGERI
TQ. HUBBALLI DIST. DHARWAD 580024
6. SHANWAZ S/O ABDUL HAMEED ATHANI
AGE. 32 YEARS OCC. COOLIE,
R/O. 1ST CROSS, JANNAT NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
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101478/2022,101479/2022, 101480/2022,
7. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
AGE. 38 YEARS OCC. COOLIE,
R/O. YELLAPUR ONI, PATIL GALLI,
TQ. HUBBALLI DIST. DHARWAD 580024
8. IMAM JAFAR S/O RAJESAB KOLAR,
AGE. 33 YEARS OCC. COOLIE,
R/O. 2ND CROSS, VISHAL NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
9. MALIK REHAN S/O SIKANDAR SHEIKH
AGE. 19 YEARS OCC. COOLIE,
R/O. NEW SIMLA NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
10. MOHAMMAD IRFAN S/O MAHABOOBSAB GULEDGUDDA
AGE. 39 YEARS OCC. COOLIE,
R/O. 108, NEAR UKT HILLS MOSQUE, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
11. IKBAL S/O MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID,
OLD HUBBALLI TQ. HUBBALLI DIST. DHARWAD 580024
12. IRFAN S/O MOHAMMAD RAFIQ TADAPATRI
AGE. 34 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID,
OLD HUBBALLI TQ. HUBBALLI DIST. DHARWAD 580024
13. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLIE,
R/O. BEHIND ANAND NAGAR CHURCH,
OLD HUBBALLI, TQ. HUBBALLI DIST. DHARWAD 580024
14. MAYUDDIN S/O LIYAKAT BEPARI
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI TQ. HUBBALLI DIST. DHARWAD 580024
15. BASIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE. 40 YEARS OCC. COOLIE,
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R/O. 7TH CROSS, INDRAPRASTHA NAGAR,
OLD HUBBALLI TQ. HUBBALLI DIST. DHARWAD 580024
16. MUSTAQ S/O MERASAB MUDAGAL
AGE. 41 YEARS OCC. CHEF,
R/O. NEAR BANATIKATTA MOSQUE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
17. IMTIAZ S/O ABDULKHADAR GADAGWALE,
AGE. 45 YEARS OCC. BUSINESS,
R/O. 2ND CROSS BANATIKATTA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
18. CHANDPHIR S/O ABDULRAZAQ PHANIBAND,
AGE. 30 YEARS OCC. BUSINESS,
R/O. BANATIKATTA, SADASHIV NAGAR,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024
19. SAMEER S/O SALEEM PANTOJI,
AGE. 25 YEARS OCC. STUDENT,
R/O. LAST BUS STOP, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
20. SABALU S/O SADAT SALMANI,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR MADINI MOSQUE, ANAND NAGAR,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD. 580024
21. TOUSIF S/O WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024
22. MOHAMMAD ASIF S/O MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,
R/O. OPP. FATEH SHAH HALL, JANNAT NAGAR,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024
23. SALMAN S/O SHABBIR SALMANE
AGE. 25 YEARS OCC. BUSINESS,
R/O. 8TH CROSS, NEAR MADINI MASJID,
ANAND NAGAR TQ. HUBBALLI, DIST. DHARWAD 580024
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CRL.P No. 101469/2022 C/w.
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
24. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,
R/O. ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
25. KHAZA MAINUDDIN S/O SAYED SAB BOUDIWALE,
AGE. 39 YEARS OCC. COOLIE,
R/O. NEAR GOVERNMENT HOSPITAL, SADAR SOPA,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024
26. MOHAMMAD GOUSE S/O SAYED GOUSE BARADWALE,
AGE. 28 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
27. SHUBANALLA S/O MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,
R/O. HEGGERI, MARUTI NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
28. ABDUL SATTAR S/O ABDUL LATIF MULLA,
AGE. 37 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
29. IMRANSAB S/O MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,
R/O. NEAR INDI PUMP CIRCLE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
30. NIYAZ AHMED S/O MOHAMMAD BANADAR,
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, HORAKERI ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
31. MUZAFAR AHMED S/O ALLISAB NADAF,
AGE. 19 YEARS OCC. STUDENT,
R/O. 2ND CROSS, PADADAYYA CIRCLE, KASABAPETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
32. MOHAMMAD FAYAZ S/O SHABIR SUDARJI,
AGE. 30 YEARS OCC. COOLIE,
R/O. MOULALI PLOT, MANTOOR ROAD,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ. HUBBALLI, DIST. DHARWAD 580024
33. SAMEER S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI,
TQ. HUBBALLI, DIST. DHARWAD 580024
34. SURFRAJ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024.
35. MUSTAFA S/O SADIQ MALABAR
AGE. 24 YEARS OCC. BUSINESS,
R/O. BEERBAND ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
36. MOHAMMAD RABBANI S/O FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,
R/O. 1ST CROSS, KULKARNI HAKKAL, GANESH PETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
37. MOHAMMAD AZARUDDIN
S/O SHAMSUDDIN JALLERI,
AGE. 35 YEARS OCC. BUSINESS,
R/O. TABIB LAND, TQ. HUBBALLI, DIST. DHARWAD 580024
38. SAHIL S/O ALTAF HUSSAIN GADAG,
AGE. 32 YEARS OCC. BUSINESS,
R/O. MATTI ONI, TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024
39. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
40. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
41. AJGAR ALI S/O NAWAZKHAN KHAN
- 34 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
42. MOHAMMAD S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024
43. MOHAMMAD FAIROZ S/O FAROOQ
AGE. 18 YEARS OCC. COOLIE,
R/O. DEVARAJ NAGAR, HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
44. INAYAT S/O MAKTIYAR AHMED MULLA,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA,
INDI PUMP CIRCLE, TQ. HUBBALLI, DIST. DHARWAD 580024
45. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA
DHARWAD 580001
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.70/2022 DATED 18.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 353, 427, 504,
- 35 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES
TO PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B
IN PURSUANCE OF THE INFORMATION BY THE FIRST INFORMANT
AND DIRECT THAT THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.70/2022 DATED 18.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 307, 353, 427, 504,
506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES
TO PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE OF THE IV
ADDITIONAL CIVIL JUDGE AND JMFC, HUBBALLI AT ANNEXURE A
AND B BE TERMED AS FURTHER/ADDITIONAL INVESTIGATION OF
THE OLD HUBBALLI POLICE STATION CRIME NO.63/2022 UNDER
SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
IN CRIMINAL PETITION NO. 101476/2022
BETWEEN:
1. MUKTUM S/O MOHAMMAD GOUSE NALABAND
AGE: 28 YEARS, OCC: COOLIE,
R/O. BAPOOJI COLONY,
NEAR OSIA CHURCH,
TQ. HUBBALLI. DIST. DHARWAD 580024.
2. SIKANDAR S/O. KASIMSAB MAKANDAR
AGE: 32 YEARS, OCC: COOLIE,
R/O.ANAND NAGAR, MAYUR NAGAR,
TQ. HUBBALLI, DIST. DHARWAD-580024.
3. SHABBIR S/O. AFROZ BENGALURU
AGE: 36 YEARS, OCC: COOLIE,
R/O.NEAR 2ND BUS STOP, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD-580024.
4. TAJUDDIN S/O ABDUL REHMAN BALLARY
AGE: 32 YEARS, OCC: COOLIE,
R/O.AMBEDKAR COLONY,
ANAND NAGAR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
5. MOHAMMAD SADIQ
S/O. NAZMIR AHMED CHAJJO
AGE: 38 YEARS, OCC: COOLIE,
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CRL.P No. 101469/2022 C/w.
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O.7TH CROSS, MASTAN SOPA,
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD-580024.
6. MOHAMMAD SADIQ
S/O. NISAR AHMED MOMIN
AGE: 23 YEARS, OCC: COOLIE,
R/O.NEAR AL HAYAT SCHOOL,
ISLAMPUR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
7. SHOUKAT BHASHA
S/O.SYED BASHA MIRJI
AGE: 19 YEARS, OCC: COOLIE,
R/O.NEAR AL HAYAT SCHOOL,
ISLAMPUR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
8. HAZARAT ALI
S/O.MOHAMMAD ALI SHIRUR
NEAR AL HAYAT SCHOOL,
ISLAMPUR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
9. MOHAMMAD SHABAZ
S/OMOHAMMAD GOUSE SHEIKH
NEAR AL HAYAT SCHOOL,
ISLAMPUR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
10. TABREJ S/O.BASHA MASANOOR
AGE: 23 YEARS, OCC: COOLIE,
R/O.NEAR AL HAYAT SCHOOL,
ISLAMPUR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
11. ASEEP S/O.RAJESAB NADAF
AGE: 23 YEARS, OCC: COOLIE,
R/O.NEAR AL HAYAT SCHOOL,
ISLAMPUR, TQ. HUBBALLI,
DIST. DHARWAD-580024.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
12. AZARUDDIN S/O. MEHABOOBSAB MULLA
AGE: 30 YEARS, OCC: COOLIE,
R/O.NEAR ITI COLLEGE, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD-580024.
13. MALIK REHAN S/O.SHEKHAN SOOR
AGE: 21 YEARS, OCC: COOLIE,
R/O.GHODKE PLOT, ANAND NAGAR,
TQ. HUBBALI, DIST. DHARWAD - 580024.
14. SHOAB ALI @ SAZID ALI
S/O.SADIQ ALI SYED
AGE: 22 YEARS, OCC: COOLIE,
R/O.NEAR RAZA SCHOOL TOWN,
ANAND NAGAR, TQ. HUBBALI,
DIST. DHARWAD - 580024.
15. SHANWAZ S/O.BUDANSAB LAKKADHARE
AGE: 29 YEARS, OCC:BUSINESS,
R/O. 6TH CROSS, GOUSIA TOWN CROSS,
TQ: HUBBALLI, DIST: DHARWAD-580024.
16. SYED BASHA
S/O MOHAMMAD ALI DHARWAD
AGE 32 YEARS, OCC. COOLIE,
R/O. 2ND CROSS, ISHWAR NAGAR,
N A NAGAR ROAD, TQ. HUBBALLI
DIST. DHARWAD 580024.
17. SHANWAZ
S/O ABDUL HAMEED ATHANI
AGE 32 YEARS, OCC. COOLIE,
R/O. 1ST CROSS, JANNAT NAGAR,
OLD HUBBALLI, TQ. HUBBALLI
DIST. DHARWAD 580024.
18. JELANI S/O. ALLABHAKSH HALADI
AGE. 36 YEARS OCC. COOLIE,
R/O. 1ND CROSS, ISHWAR NAGAR,
N A NAGAR ROAD
TQ. HUBBALLI DIST. DHARWAD 580024
19. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 38 YEARS OCC. COOLIE,
R/O. YELLAPUR ONI, PATIL GALL
TQ. HUBBALLI DIST. DHARWAD 580024
20. IMAM JAFAR S/O RAJESAB KOLAR,
AGE. 33 YEARS OCC. COOLIE,
R/O. 2ND CROSS, VISHAL NAGAR, OLD
TQ. HUBBALLI DIST. DHARWAD 580024
21. MALIK REHAN S/O SIKANDAR SHEIKH
AGE. 19 YEARS OCC. COOLIE,
R/O. NEW SIMLA NAGAR, OLD HUBB
TQ. HUBBALLI DIST. DHARWAD 580024
22. MOHAMMAD IRFAN S/O MEHABOOBSAB SANDALWALE
AGE. 37 YEARS OCC. BUSINESS,
R/O. 4TH CROSS, ISL
TQ. HUBBALLI DIST. DHARWAD 580024
23. IRFAN S/O NOOR AHMED NALATWAD
AGE. 33 YEARS OCC. BUSINESS,
R/O. GOUSIA TOWN, ISLAMPUR ROA
TQ. HUBBALLI, DIST. DHARWAD 580024
24. IKBAL S /O MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MA
TQ. HUBBALLI DIST. DHARWAD 580024
25. IRFAN S/O MOHAMMAD RAFIQ TADAPATRI
AGE. 34 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MA
TQ. HUBBALLI DIST. DHARWAD 580024
26. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLIE,
R/O. BEHIND ANAND NAGAR CHU
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
27. MOHAMMAD SHAFI S/O ISMAIL SHEIKH
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
MAYUR NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024
28. MAYADDIN S/O LIYAKAT BEPARI
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
29. BASIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE. 40 YEARS OCC. COOLIE,
R/O. 7TH CROSS,INDRAPRASTHA NAGAR,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
30. RAHMATULLA S/O BASIR AHMED BEPARI
AGE. 19 YEARS OCC. BUSINESS,
R/O. 3RD CROSS, VISHAL NAGAR,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
31. JAFARSAB S/O IMAMSAB GUDDIMANI
AGE. 27 YEARS OCC. COOLIE,
R/O. BANATIKATTA, MEHABOOB NAGAR,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
32. JAVED S/O IMAMSAB BAGALKOTE
AGE. 40 YEARS OCC. BUSINESS,
R/O. NEAR MADANI MOSQUE, NEW ANAND NAGAR
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024
33. HASSAN S/O JAFARSAB POUJADAR,
AGE. 39 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GODKE PLOT, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
34. MUSTAK S/O MERASAB MUDAGAL
AGE. 41 YEARS OCC. CHEF,
R/O. NEAR BANATIKATTA MOSQUE,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
- 40 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
35. IMTIAZ S/O ABDULKHADAR GADAGWALE,
AGE. 45 YEARS OCC. BUSINESS,
R/O. 2ND CROSS BANATIKATTA,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
36. CHANDPHIR S/O ABDULRAZAQ PHANIBAND,
AGE. 30 YEARS OCC. BUSINESS,
R/O. BANATIKATTA, SADASHIV NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
37. SAMEER S/O. SALEEM PANTOJI,
AGE. 25 YEARS OCC. STUDENT,
R/O. LAST BUS STOP, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
38. MOHAMMAD HANIF
S/O ABDUL KHADAR NEGALUR,
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, DHARWAD COLONY,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
39. TOUSIF S/O. WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
40. MOHAMMAD ASIF S/O. MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,
R/O. OPP. FATEH SHAH HALL,
JANNAT NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
41. MOHAMMADGOUSE S/O. NANNESAB BEPARI
AGE. 32 YEARS, OCC. BUSINESS,
R/O. NEAR URDU SCHOOL,
KATAGAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
42. KAREEMBEG S/O HUSMANBEG JORAMMANAVAR, AGE. 23
YEARS OCC. COOLIE,
R/O. SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
43. NAJEERA AHMED S/O ALLABHAKSH BANNUR,
AGE. 36 YEARS OCC. COOLIE,
R/O. NEAR KASIM DULE MAKAN,
SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
44. MOHAMMAD FAROOQ S/O AHMEDSAB SHIRAHATTI AGE. 40
YEARS OCC. COOLIE,
R/O. SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
45. JUBER S /O SAYED IQBAL KALEGAR,
AGE. 27 YEARS OCC. COOLIE,
R/O. 3RD CROSS JANNAT NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
46. IBRAHIM S/O ABDUL GANISAB ,
AGE. 34 YEARS OCC. COOLIE,
R/O. OPP. MOHAMADIYA SCHOOL,
RAZIA TOWN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
47. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,
R/O. ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
48. KHAZA MAINUDDIN S/O. SAYED SAB BOUDIWALE, AGE. 39
YEARS OCC. COOLIE,
R/O. NEAR GOVERNMENT HOSPITAL,
SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
49. MOHAMMAD GOUSE S/O. SAYED GOUSE BARADWALE,
AGE. 28 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
- 42 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
50. SHUBANALLA S/O. MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,
R/O. HEGGERI, MARUTI NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
51. ZAMEER AHMED S/O. MEHABOOB SAB ANNIGERI, AGE. 20
YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR,
NEKAR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
52. ABDUL SATTAR S/O. ABDUL LATIF MULLA,
AGE. 37 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
53. MALLAKJAAN S/O. SHABBIR AHMED RONA,
AGE. 19 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, SANGAM COLONY,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
54. IMRANSAB S/O. MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,
R/O. NEAR INDI PUMP CIRCLE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
55. NIYAZ AHMED S/O. MOHAMMAD BANADAR,
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, HORAKERI ONI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
56. SADIQ S/O. MOHAMMAD YUSUF SIDNIKOPPA,
AGE. 27 YEARS OCC. COOLIE,
R/O. 1ST CROSS, NEAR MOSQUE,
ISHWAR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
57. MUJAFAR AHMED S/O. ALLISAB NADAF,
AGE. 19 YEARS OCC. STUDENT,
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. 2ND CROSS, PADADAYYA CIRCLE, KASABAPETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
58. MOHAMMAD POORKHAN S/O. RUSTUMSAB
MISHRIKOTI,
AGE. 19 YEARS OCC. COOLIE,
R/O. PADADAYYAN HAKKAL, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
59. SAMEER S/O. MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI,
TQ. HUBBALLI, DIST. DHARWAD 580024
60. ALTAF S/O. HUSSAINSAB DARAKHAN
AGE. 20 YEARS OCC. BUSINESS,
R/O. ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
61. RIYAZ AHMED S/O. FAKRUSAB MULLA
AGE. 31 YEARS OCC. MECHANIC,
R/O. NEAR WELL COME HALL ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
62. SURFRAJ S/O. BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
63. MOHAMMAD GOUSE S/O. SHABBIR AHMED MAGAMI, AGE. 31
YEARS OCC. COOLIE,
R/O. NEAR LAST BUS STOP, GHODKE PLOT,
ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
64. RIYAZ AHMED S/O. HAJARESAB JAKATI
AGE. 42 YEARS OCC. BUSINESS,
R/O. 2ND CROSS ISLAMPUR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
65. MUSTAFA S/O. SADIQ MALABAR,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 24 YEARS OCC. BUSINESS,
R/O. BEERBAND ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
66. MOHAMMAD RABBANI S/O. FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,
R/O. 1ST CROSS, KULKARNI HAKKAL,
GANESH PETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
67. NIJAMUDDIN
S/O. SATTARSAB JADEDEVAR URF MATTUR,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. 2ND CROSS, OPP. AVALAKKI FACTORY, GOUSIA TOWN,
TQ. HUBBALLI, DIST. DHARWAD 580024
68. MOHAMMAD ZUBAIR S/O. NIJAMUDDIN SHEIKH, AGE. 26
YEARS OCC. REAL ESTATE,
R/O. ISLAMPUR ROAD, GOUSIA TOWN,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
69. SHAHABAZ S/O. ANWAR BASHA LASHKAR,
AGE. 19 YEARS OCC. BUSINESS,
R/O. NEAR LAST BUSSTOP, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
70. MEHABOOB SAB S/O. HUSSAINSAB BANKAPUR,
AGE. 26 YEARS OCC.COOLIE,
R/O. NEAR SADAR SOPA, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
71. ADIL SHEIKH S/O. MUKTIYAR SHEIKH,
AGE. 22 YEARS OCC. BUSINESS,
R/O. KALAVIDAR PLOT, ANAND NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
72. ASHAPHIR S/O. DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
73. ASIF AHMED S /O KHAZASAB SIDDIQHI,
AGE. 34 YEARS OCC. PRIVATE SERVICE,
R/O. BEHIND DOREMON SCHOOL, GHODKE PLOT,
TQ. HUBBALLI, DIST. DHARWAD 580024
74. AJIJ ALI S/O. RAJASAB KALEGAR,
AGE. 37 YEARS OCC. BUSINESS,
R/O. NEAR TAJ NAGAR, CHANNAKESHAV NAGAR, OLD
HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
75. WASIM S/O. HAJARESAB GASTAWALE,
AGE. 21 YEARS OCC. COOLIE,
R/O. REHMAT NAGAR, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
76. ASHRAF S/O. ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
77. MOHAMMAD GOUSE S/O. ABDUL RASHID KHURESHI AGE. 19
YEARS OCC. COOLIE,
R/O. NEAR GHODKE PLOT PETROL PUMP,
ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
78. AJGAR ALI S/O. NAWAZKHAN KHAN
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
79. MOHAMMAD S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024
80. IMTIYAZ S/O. SADIQ BENGALURI,
- 46 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 19 YEARS OCC. BUSINESS,
R/O. NEAR VISHAL NAGAR PETROL BUNK,
TQ. HUBBALLI, DIST. DHARWAD 580024
81. MOHAMMAD FAIROZ S /O FAROOQ
AGE. 18 YEARS OCC. COOLIE,
R/O. DEVARAJ NAGAR,
HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
82. MOHAMMAD GOUSE
S/O. ADAKAL SAB AHMED KITTUR,
AGE. 21 YEARS OCC. COOLIE,
R/O. AJMIR NAGAR, NEKAR NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
83. SHANWAZ S/O. DADAPIR BEPARI,
AGE. 24 YEARS OCC. MECHANIC,
R/O. KASIMTOLE MAKAN, SADAR SOPA,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
84. INAYAT S/O. MAKTIYAR AHMED MULLA,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA,
INDI PUMP CIRCLE,
TQ. HUBBALLI, DIST. DHARWAD 580024
85. SHAMASUDDIN S/O. MODEENSAB JAMADAR
AGE . 25 YEARS, OCC . COOLIE
R/O. ANANDNAGAR, NEAR JANDEGATTI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
86. MAHAMMADSALIM S/O. ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O. GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024
87. NIYAJ S/O. NOORAHAMMAD SHAIKSANADI
AGE . 20 YEARS, OCC . STUDENT
- 47 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. NEAR BUS STOP, 2ND CROSS,
ARAVINDNAGAR, OLD HUBBALLI TQ. HUBBALLI,
DIST. DHARWAD 580024
88. MABULI S/O. SAIDSAB MADAGAVI
AGE . 25 YEARS, OCC . AUTO DRIVER
R/O. ANANDNAGAR, 1ST CROSS,
NEAR JANDAKATTI OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
89. MAHAMMADZUBER S/O. HAFIJMAHAMMAD
USMANANOORI
AGE . 27 YEARS, OCC . PRIVATE WORK,
R/O. H. NO. 18, RAZEEYA TOWN,
ESLAMPUR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
90. MAHAMMADAFREEDI S/O. MAHAMMADISMAIL
BIDIVALE
AGE . 22 YEARS, OCC . STUDENT
R/O. BEHIND GANESH HOTEL,
SUBHAS NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
91. MAHAMMADSADIQ S/O. LALASAB BANGDIVALE
AGE . 27 YEARS, OCC . AUTO DIRVER
R/O. ANANDNAGAR, NEAR MASIDI,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
92. IFTIKARALI S/O. MUNIRAHAMMAD MULLA
AGE . 26 YEARS, OCC . PAN SHOP
R/O. 1ST CROSS, ANANDNAGAR,
NEAR BUS STOP, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
93. MOULKHAN S/O. MARDHANKHAN BILLUNAVAR
AGE . 25 YEARS, OCC . TAILOR
R/O. BYAHATTI PLOT, ANANDNAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
- 48 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AND:
1. STATE OF KARNATAKA
THROUGH OLD HUBBALLI
POLICE STATION, HUBBALLI,
REPRESENTED BY
STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA,
DHARWAD BENCH, DHARWAD-58011.
...RESPONDENT
(BY SRI. V.M.SHEELVANT, SPL. P.P, & SRI.RAMESH CHIGARI, HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.64/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCES
PUNISHABLE UNDER SECTION 148, 307, 332, 353, 427, 504, 506
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B IN
PURSUANCE OF THE INFORMATION GIVEN BY THE FIRST
INFORMANT/COMPLAINT AND DIRECT THAT THE COMPLAINT AND
FIR IN OLD HUBBALLI POLICE STATION CRIME NO.64/2022 DATED
17.04.2022, REGISTERED BY POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 148, 307, 332, 353, 427, 504, 506
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE OF THE IV
ADDITIONAL CIVIL JUJDGE AND JMFC, HUBBALLI AT ANNEXURE A
AND B BE TERMED AS FURTHER/ADDITIONAL INVESTIGATION OF
OLD HUBBALLI POLICE STATION CRIME NO.63/2022 UNDER
SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
IN CRIMINAL PETITION NO. 101477/2022
BETWEEN:
1. MUKTUM S/O.MOHAMMAD GOUSE NALABAND
AGE. 28 YEARS OCC. COOLIE
R/O. BAPOOJI COLONY NEAR OSIA CHURCH
TQ. HUBBALLI DIST. DHARWAD-580024
2. SIKANDAR S/O.KASIMSAB MAKANDAR
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 32 YEARS OCC. COOLI
RO. ANAND NAGAR MAYUR NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024
3. SHABBIR S/O.AFROZ BENGALURU
AGE. 36 YEARS OCC. WELDING WORK,
RO. NEAR 2ND BUS STOP ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD.580024
4. TAJUDDIN S/O.ABDUL REHMAN BALLARY
AGE. 32 YEARS OCC. COOLIE
RO. AMBEDKAR COLONY ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024
5. SIKANDAR S/O.RAJESAB RONAD
AGE. 36 YEARS OCC.COOOLI,
R.O. NEAR LAST BUS STOP ANAND NAGAR
TQ. HUBBALLI DIST.DHARWAD 580024.
6. MOHAMMAD SADIQ
S/O. NAZMIR AHMED CHAJJO
AGE.38 YEARS, OCC. COOLIE
RO. 7TH CROSS, MASTAN SOPA, OLD HUBBALLI,
TQ. HUBBALLI DIST.DHARWAD 580024
7. ASIF S/O.RAJESAB NADAF
AGE. 23 YEAS OCC. COOLIE
R.O. NEAR A1 HAYAT SCHOOL ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD 580024.
8. AZARUDDIN S/O.MEHANBOOBSAB MULLA
AGE. 30 YEARS OCC. COOLIE
RO. NEAR ITI COLLEGE, ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024.
9. DADAPEER S/O.IMAM HUSSAIN PEERWALE
AGE. 39 YEAR OCC. COOLIE
RO. NEAR DANAMMA TEMPLE ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD.580024.
10. MOHAMMAD NIZAMUDDIN
S/O.MOHAMMAD HANIF DALAL
AGE. 22 YEARS OCC. COOLIE,
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CRL.P No. 101469/2022 C/w.
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R.O. 2ND WATER TANK ANAND NAGAR
TQ.HUBBALLI DIST. DHARWAD. 580024
11. MALIK REHANKHAN S/O.SHERKHAN SOOR
AGE. 21 YEAR, OCC. COOLIE,
R.O. GHODKE PLOT, ANAND NAGAR,
TQ.HUBBALLI DIST. DHARWAD. 580024
12. ASIF S/O.MAKBULSAB MALAGIMANI
AGE. 20 YEARS OCC. COOLIE,
R.O. ANCHATAGERI
TQ.HUBBALLI DIST. DHARWAD. 580024
13. NIJAMUDDIN S/O.HUSSAINSAB MANIYAR
AGE. 38 YEARS, OCC. COOLIE
RO. YELLAPUR ONI, PATIL GALLI
TQ.HUBBALLI DIST. DHARWAD. 580024
14. IMAM JAFAR S/O.RAJESAB KOLAR
AGE. 33 YEARS, OCC. COOLIE,
RO. 2ND CROSS, VISHAL NAGAR, OLD HUBBALLI,
TQ.HUBBALLI DIST. DHARWAD. 580024
15. MALIK REHAN S/O.SIKANDAR SHEIKH
AGE. 19 YEARS OCC. COOLIE,
RO. NEW SIMLA NAGAR, OLD HUBBALLI,
TQ.HUBBALLI DIST. DHARWAD. 580024
16. MOHAMMAD IRFAN S/O.MAHABOOBSAB GULEDGUDDA
AGE. 25 YEARS OCC. COOLIE,
RO. NO.108, NEAR UKT HILLS MOSQUE OLD HUBBALLI,
TQ.HUBBALLI DIST. DHARWAD. 580024
17. IQBAL S/O.MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,
RO. NEAR NEW ANAND NAGAR MASJID, OLD HUBBALLI,
TQ.HUBBALLI DIST. DHARWAD. 580024
18. IRFAN S/O.MOHAMMAD RAFIQ TADAPATRI
AGE. 34 YEARS OCC. COOLIE,
RO. NEAR NEW ANAND NAGAR MAJID, OLD HUBBALLI,
TQ.HUBBALLI DIST. DHARWAD. 580024
- 51 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
19. DAWAL MALIK S/O.HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLI
RO. BEHIND ANAND NAGAR CHURCH, OLD HUBBALLI
TQ.HUBBALLI DIST. DHARWAD. 580024
20. MOHAMMAD SHAFI S/O ISMAIL SHEIKH
AGE .29 YEARS OCC. COOLIE,
R/O NEAR URDU SCHOOL, MAYUR NAGAR,
TQ HUBBALLI DIST DHARWAD-580024
21. MAINUDDIN S/O LIAKHAT BEPARI
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD-580024
22. BASIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE 40 YEARS OCC COOLIE,
R/O 7TH CROSS, INDRAPRASTHA NAGAR, OLD HUBBALLI
TQ HUBBALLI DIST DHARWAD-580024
23. TAJUDDIN S/O ISMAIL SHEIKH
AGE 30 YEARS OCC COOLIE,
R/O NEAR URDU SCHOOL, DYAMAVVA TEMPLE
ANAND NAGAR, TQ HUBBALLI, DIST DHARWAD-580024
24. ASIF S/O HUSSAINSAB YALIWAL
AGE 42 YEARS OCC COOLIE,
R/O NEAR NEW ANAND NAGAR MOSQUE, OLD HUBBALLI
TQ HUBBALLI DIST DHARWAD-580024
25. RAHMATULLA S/O BASIR AHMED BEPARI I
AGE 19 YEARS OCC BUSINESS,
R/O 3RD CROSS, VISHAL NAGAR, OLD HUBBALLI
TQ HUBBALLI DIST DHARWAD-580024
26. JAFARSAB S/O IMAMSAB GADDIMANI
AGE 27 YEARS OCC COOLIE,
R/O BANATIKATTA, MEHABOOB NAGAR,
OLD HUBBALLI
TQ HUBBALLI DIST DHARWAD-580024
27. JAVED S/O IMAMSAB BAGALKOTE
AGE 40 YEARS OCC BUSINESS,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O NEAR MADANI MOSQUE, NEW ANAND NAGAR
OLD HUBBALLI,
TQ HUBBALLI, DIST DHARWAD-580024
28. HASSAN S/O JAFARSAB FOUZADAR,
AGE 39 YEARS OCC BUSINESS,
R/O 6TH CROSS, GODKE PLOT, OLD HUBBALLI
TQ HUBBALLI, DIST DHARWAD-580024
29. SAMEER S/O SALEEM PANTOJI,
AGE 25 YEARS OCC STUDENT,
R/O LAST BUS STOP, ANAND NAGAR,
TQ HUBBALLI, DIST DHARWAD-580024
30. MOHAMMAD HANIF S/O ABDUL KHADAR NEGALUR,
AGE 29 YEARS OCC COOLIE,
R/O NEAR MOSQUE, DHARWAD COLONY, OLD HUBBALLI
TQ HUBBALLI, DIST DHARWAD-580024
31. SABALU S/O SADAT SALMANI,
AGE 22 YEARS OCC BUSINESS,
R/O NEAR MADINI MOSQUE, ANAND NAGAR,
OLD HUBBALLI
TQ HUBBALLI, DIST DHARWAD -580024
32. TOUSIF S/O WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
33. MOHAMMAD ASIF S/O MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,
R/O. OPP. FATEH SHAH HALL, JANNAT NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
34. MOHAMMADGOUSE S/O NANNESAB BEPARI
AGE. 32 YEARS, OCC. BUSINESS,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
- 53 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
35. SALMAN S/O SHABBIR SALMANE
AGE. 25 YEARS OCC. BUSINESS,
R/O. 8TH CROSS, NEAR MADINI MASJID, ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD 580024
36. ABDUL KARIM S/O ABDUL SATTAR GUJJAR,
AGE. 25 YEARS OCC. BUSINESS,
R/O. 4TH CROSS, NEAR LUCKY HALL, GUDIHAL ROAD,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
37. REHMANSAB S/O MOHAMMADSAB NADAF,
AGE. 31 YEARS OCC. PRIVATE SERVICE,
R/O. NEAR LAST BUSSTOP, ANAND NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
38. KAREEMBEG S/O HUSMANBEG JORAMMANAVAR,
AGE. 23 YEARS OCC. COOLIE,
R/O. SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
39. NAZEER AHMED S/O ALLABHAKSH BANNUR,
AGE. 36 YEARS OCC. COOLIE,
R/O. NEAR KASIM DULE MAKAN, SADAR SOPA,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
40. MOHAMMAD FAROOQ S/O AHMEDSAB SHIRAHATTI
AGE. 40 YEARS OCC. COOLIE,
R/O. SADAR SOPA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
41. JUBAIR S/O SAYED IQBAL KALEGAR,
AGE. 27 YEARS OCC. COOLIE,
R/O. 3RD CROSS JANNAT NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
42. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,
R/O. ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
43. MOHAMMAD GOUSE S/O SAYED GOUSE BARADWALE,
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101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE. 28 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
44. DADA HAYAD S/O ABDUL GAFAR MULLA,
AGE. 35 YEARS OCC. COOLIE,
R/O. BEHIND AZMIR MOSQUE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
45. SHUBANALLA S/O MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,
R/O. HEGGERI, MARUTI NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
46. ZAMEER AHMED S/O MEHABOOB SAB ANNIGERI,
AGE. 20 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR, NEKAR NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
47. ABDUL SATTAR S/O ABDUL LATIF MULLA,
AGE. 37 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
48. MALLAKJAAN S/O SHABBIR AHMED RONA,
AGE. 19 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, SANGAM COLONY, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
49. IMRANSAB S/O MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,
R/O. NEAR INDI PUMP CIRCLE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
50. NIYAZ AHMED S/O MOHAMMAD BANADAR,
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, HORAKERI ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
51. MUZAFAR AHMED S/O ALLISAB NADAF,
AGE. 19 YEARS OCC. STUDENT,
R/O. 2ND CROSS, PADADAYYA CIRCLE, KASABAPETH,
- 55 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ. HUBBALLI, DIST. DHARWAD 580024
52. MOHAMMAD FAYAZ S/O SHABIR SUDARJI,
AGE. 30 YEARS OCC. COOLIE,
R/O. MOULALI PLOT, MANTOOR ROAD,
TQ. HUBBALLI, DIST. DHARWAD 580024
53. SAMEER S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI,
TQ. HUBBALLI, DIST. DHARWAD 580024
54. ALTAF S/O HUSSAINSAB DARAKHAN
AGE. 20 YEARS OCC. BUSINESS,
R/O. ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
55. IRFAN S/O SALEEM ABBIGERI,
AGE. 22 YEARS OCC. AUTO DRIVER,
R/O. NEAR MADINI MOSQUE,
ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
56. SHAKIR AHMED S/O MOHAMMAD JAFAR CHUDIGHAR,
AGE. MAJOR, OCC. COOLIE,
R/O. GHODKE PLOT, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
57. RIYAZ AHMED S/O FAKRUSAB MULLA
AGE. 31 YEARS OCC. MECHANIC,
R/O. NEAR WELL COME HALL,
ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
58. SURFRAJ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
59. MOHAMMAD GOUSE S/O SHABBIR AHMED MAGAMI,
AGE. 31 YEARS OCC. COOLIE,
- 56 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. NEAR LAST BUS STOP,
GHODKE PLOT, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
60. MUSTAFA S/O SADIQ MALABAR,
AGE. 24 YEARS OCC. BUSINESS,
R/O. BEERBAND ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
61. NIJAMUDDIN S/O SATTARSAB JADEDEVAR URF MATTUR,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. 2ND CROSS, OPP. AVALAKKI FACTORY,
GOUSIA TOWN,
TQ. HUBBALLI, DIST. DHARWAD 580024
62. SHAHABAZ S/O ANWAR BASHA LASHKAR,
AGE. 19 YEARS OCC. BUSINESS,
R/O. NEAR LAST BUSSTOP,
ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
63. MEHABOOB SAB S/O HUSSAINSAB BANKAPUR,
AGE. 26 YEARS OCC.COOLIE,
R/O. NEAR SADAR SOPA, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
64. ADIL SHEIKH S/O MUKTIYAR SHEIKH,
AGE. 22 YEARS OCC. BUSINESS,
R/O. KALAVIDAR PLOT, ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
65. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
66. ASHIF AHMED S/O KHAZASAB SIDDIKKI,
AGE. 34 YEARS OCC. PRIVATE SERVICE,
R/O. BEHIND DOREMON SCHOOL, GHODKE PLOT,
TQ. HUBBALLI, DIST. DHARWAD 580024
67. WASIM S/O HAJARESAB GASTAWALE,
AGE. 21 YEARS OCC. COOLIE,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. REHMAT NAGAR, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
68. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
69. MOHAMMAD GOUSE S/O ABDUL RASHID KHURESHI
AGE. 19 YEARS OCC. COOLIE,
R/O. NEAR GHODKE PLOT PETROL PUMP,
ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
70. AJGAR ALI S/O NAWAZKHAN KHAN,
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
71. MOHAMMAD S/O FARUQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024
72. MOHAMMAD GOUSE S/O AGLAKAH AHMED KITTUR,
AGE. 21 YEARS OCC. COOLIE,
R/O. AJMIR NAGAR, NEKAR NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
73. SHANWAZ S/O DADAPIR BEPARI,
AGE. 24 YEARS OCC. MECHANIC,
R/O. KASIMTOLE MAKAN, SADAR SOPA,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
74. INAYAT S/O MAKTIYAR AHMED MULLA,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA,
INDI PUMP CIRCLE,
TQ. HUBBALLI, DIST. DHARWAD 580024
75. SHAMASUDDIN S/O MODEENSAB JAMADAR
- 58 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
AGE . 25 YEARS, OCC . COOLIE
R/O . ANANDNAGAR, NEAR JANDEGATTI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
76. HAIDARSAB S/O DAVALSAB DAVALABAYI
AGE .41 YEARS, OCC . CENTERING WORK
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
77. RAJESAB S/O ALLABHAKSH KIRDI
AGE . 26 YEARS, OCC . PLUMBER
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
78. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024
79. NIYAJ S/O NOORAHAMMAD SHAIKSANADI
AGE . 20 YEARS, OCC . STUDENT
R/O . NEAR BUS STOP, 2ND CROSS,
ARAVINDNAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
80. MABULI S/O SAIDSAB MADAGAVI
AGE . 25 YEARS, OCC . AUTO DRIVER
R/O . ANANDNAGAR, 1ST CROSS,
NEAR JANDAKATTI OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
81. MAHAMMADJUBER S/O HAFIJMAHAMMAD USMANANOORI
AGE . 27 YEARS, OCC . PRIVATE WORK
R/O . H. NO. 18, RAZEEYA TOWN,
ESLAMPUR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
82. MAHAMMADAFREEDI S/O MAHAMMADISMAIL BIDIVALE
AGE . 22 YEARS, OCC . STUDENT
R/O . BEHIND GANESH HOTEL,
SUBHAS NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
- 59 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
83. MAHAMMADSADIQ S/O LALASAB BANGDIVALE
AGE . 27 YEARS, OCC . AUTO DIRVER
R/O . ANANDNAGAR, NEAR MASIDI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
84. IFTIKARALI S/O MUNIRAHAMMAD MULLA
AGE . 26 YEARS, OCC . PAN SHOP
R/O . 1ST CROSS, ANANDNAGAR,
NEAR BUS STOP, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
85. MOULKHAN S/O MARDHANKHAN BILLUNAVAR
AGE . 25 YEARS, OCC . TAILOR
R/O . BYAHATTI PLOT, ANANDNAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
86. JUNAIDBASHA S/O ANVARBASHA UDAGANI
AGE . 19 YEARS, OCC . STUDENT
R/O . ANANDNAGAR, LAST BUSTOP, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
87. SALAVUDDIN S/O DADAPEER KARNUL
AGE . 21YEARS, OCC . COOLIE
R/O . ANANDNAGAR, NEAR TIPPU SULTAN AUTO STAND, OLD
HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
1. STATE OF KARNATAKA
THROUGH OLD HUBBALLI
POLICE STATION, HUBBALLI,
REPRESENTED BY
STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA,
DHARWAD BENCH, DHARWAD-58011.
...RESPONDENT
(BY SRI. V.M.SHEELVANT, SPL. P.P, & SRI.RAMESH CHIGARI, HCGP)
- 60 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.74/2022 DATED 18.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCES
PUNISHABLE UNDER SECTION 148, 307, 332, 353, 427, 504, 506
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B IN
PURSUANCE OF THE INFORMATION GIVEN BY THE FIRST
INFORMANT/COMPLAINT AND DIRECT THAT THE COMPLAINT AND
FIR IN OLD HUBBALLI POLICE STATION CRIME NO.74/2022 DATED
18.04.2022, REGISTERED BY POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 148, 307, 332, 353, 427, 504, 506
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE OF THE IV
ADDITIONAL CIVIL JUJDGE AND JMFC, HUBBALLI AT ANNEXURE A
AND B BE TERMED AS FURTHER/ADDITIONAL INVESTIGATION OF
OLD HUBBALLI POLICE STATION CRIME NO.63/2022 UNDER
SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
IN CRIMINAL PETITION NO. 101478/2022
BETWEEN:
1. MUKTUM S/O MOHAMMAD GOUSE NALABAND
AGE. 28 YEARS OCC. COOLIE,
R/O. BAPOOJI COLONY, NEAR OSIA CHURCH
TQ. HUBBALLI DIST. DHARWAD 580024
2. MOHAMMAD SADIQ S/O NAZMIR AHMED CHAJJO
AGE. 38 YEARS OCC. COOLIE,
R/O. 7TH CROSS, MASTAN SOPA, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
3. SHOAB ALI @SAZID ALI S/O SADIQ ALI SYED
AGE. 22 YEARS OCC. COOLIE,
R/O. NEAR RAZA SCHOOL TOWN, ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024
4. SHANWAZ S/O BUDANSAB LAKKADHARE
AGE. 29 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GOUSIA TOWN CROSS,
TQ. HUBBALLI DIST. DHARWAD 580024
5. ASIF S/O MAKBULSAB MALAGIMANI
AGE. 20 YEARS OCC. COOLIE,
R/O. ANCHATAGERI
TQ. HUBBALLI DIST. DHARWAD 580024.
- 61 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
6. SHANWAZ S/O ABDUL HAMEED ATHANI
AGE. 32 YEARS OCC. COOLIE,
R/O. 1ST CROSS, JANNAT NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
7. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
AGE. 38 YEARS OCC. COOLIE,
R/O. YELLAPUR ONI, PATIL GALLI,
TQ. HUBBALLI DIST. DHARWAD 580024
8. IMAM JAFAR S/O RAJESAB KOLAR,
AGE. 33 YEARS OCC. COOLIE,
R/O. 2ND CROSS, VISHAL NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
9. MALIK REHAN S/O SIKANDAR SHEIKH
AGE. 19 YEARS OCC. COOLIE,
R/O. NEW SIMLA NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
10. MOHAMMAD IRFAN S/O MAHABOOBSAB GULEDGUDDA
AGE. 39 YEARS OCC. COOLIE,
R/O. 108, NEAR UKT HILLS MOSQUE, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
11. IQBAL S/O MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
12. IRFAN S/O MOHAMMAD RAFIQ TADAPATRI
AGE. 34 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
13. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLIE,
R/O. BEHIND ANAND NAGAR CHURCH, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
14. MAYADDIN S/O LIYAKAT BEPARI
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, KATAGAR ONI, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
15. BASIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE. 40 YEARS OCC. COOLIE,
R/O. 7TH CROSS, INDRAPRASTHA NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024
16. MUSTAQ S/O MERASAB MUDAGAL
AGE. 41 YEARS OCC. CHEF,
R/O. NEAR BANATIKATTA MOSQUE, OLD HUBBALLI
- 62 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ. HUBBALLI, DIST. DHARWAD 580024
17. IMTIAZ S/O ABDULKHADAR GADAGWALE,
AGE. 45 YEARS OCC. BUSINESS,
R/O. 2ND CROSS BANATIKATTA, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
18. CHANDPHIR S/O ABDULRAZAQ PHANIBAND,
AGE. 30 YEARS OCC. BUSINESS,
R/O. BANATIKATTA, SADASHIV NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
19. SAMEER S/O SALEEM PANTOJI,
AGE. 25 YEARS OCC. STUDENT,
R/O. LAST BUS STOP, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024
20. SABALU S/O SADAT SALMANI,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR MADINI MOSQUE, ANAND NAGAR, OLD
HUBBALLI TQ. HUBBALLI, DIST. DHARWAD. 580024
21. TOUSIF S/O WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
22. MOHAMMAD ASIF S/O MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,
R/O. OPP. FATEH SHAH HALL, JANNAT NAGAR, OLD
HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
23. SALMAN S/O SHABBIR SALMANE
AGE. 25 YEARS OCC. BUSINESS,
R/O. 8TH CROSS, NEAR MADINI MASJID, ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD 580024
24. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,
R/O. ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
25. KHAZA MAINUDDIN S/O SAYED SAB BOUDIWALE,
AGE. 39 YEARS OCC. COOLIE,
R/O. NEAR GOVERNMENT HOSPITAL, SADAR SOPA, OLD
HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024
26. MOHAMMAD GOUSE S/O SAYED GOUSE BARADWALE,
AGE. 28 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, ASAR ONI, OLD HUBBALLI
- 63 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ. HUBBALLI, DIST. DHARWAD 580024
27. SHUBANALLA S/O MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,
R/O. HEGGERI, MARUTI NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
28. ABDUL SATTAR S/O ABDUL LATIF MULLA,
AGE. 37 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, AZMIR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
29. IMRANSAB S/O MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,
R/O. NEAR INDI PUMP CIRCLE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
30. NIYAZ AHMED S/O MOHAMMAD BANADAR,
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, HORAKERI ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
31. MUZAFAR AHMED S/O ALLISAB NADAF,
AGE. 19 YEARS OCC. STUDENT,
R/O. 2ND CROSS, PADADAYYA CIRCLE, KASABAPETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
32. MOHAMMAD FAYAZ S/O SHABIR SUDARJI,
AGE. 30 YEARS OCC. COOLIE,
R/O. MOULALI PLOT, MANTOOR ROAD,
TQ. HUBBALLI, DIST. DHARWAD 580024
33. SAMEER S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI,
TQ. HUBBALLI, DIST. DHARWAD 580024
34. SARFRAJ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
35. MUSTAFA S/O SADIQ MALABAR,
AGE. 24 YEARS OCC. BUSINESS,
R/O. BEERBAND ONI, OLD HUBBALLI,
- 64 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
TQ. HUBBALLI, DIST. DHARWAD
36. MOHAMMAD RABBANI S/O FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,
R/O. 1ST CROSS, KULKARNI HAKKAL, GANESH PETH,
TQ. HUBBALLI, DIST. DHARWAD 580024
37. MOHAMMAD AZARUDDIN S/O SHAMSUDDIN JALLERI,
AGE. 35 YEARS OCC. BUSINESS,
R/O. TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024
38. SAHIL S/O ALTAF HUSSAIN GADAG,
AGE. 32 YEARS OCC. BUSINESS,
R/O. MATTI ONI, TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024
39. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
40. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
41. AJGAR ALI S/O NAWAZKHAN KHAN
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024
42. MOHAMMAD S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024
43. MOHAMMAD FAIROZ S/O FAROOQ BANGI,
AGE. 18 YEARS OCC. COOLIE,
R/O. DEVARAJ NAGAR, HEGGERI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
44. INAYAT S/O MAKTIYAR AHMED MULLA,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA, INDI PUMP
- 65 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
CIRCLE,
TQ. HUBBALLI, DIST. DHARWAD 580024
45. HAIDARSAB S/O DAVALSAB DAVALABAYI
AGE .41 YEARS, OCC . CENTERING WORK
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
46. RAJESAB S/O ALLABHAKSH KIRDI
AGE . 26 YEARS, OCC . PLUMBER
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
47. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024
48. MAHAMMADJUBER S/O HAFIJMAHAMMAD USMANANOORI
AGE . 27 YEARS, OCC . PRIVATE WORK
R/O . H. NO. 18, RAZEEYA TOWN, ESLAMPUR ONI,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024
49. IFTIKARALI S/O MUNIRAHAMMAD MULLA
AGE . 26 YEARS, OCC . PAN SHOP
R/O . 1ST CROSS, ANANDNAGAR, NEAR BUS STOP,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024
50. DADAHAYAT S/O ABDULGAFAR MULLA
AGE 35 YEARS OCC. PRIVATE WORK,
R/O. AJMIRNAGAR OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD-580024.
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA
- 66 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
DHARWAD 580011
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.71/2022 DATED 18.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 427, 153A, 295A,
504, 506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF
DAMAGES TO PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND
ANNEXURE-B IN PURSUANCE OF THE INFORMATION BY THE FIRST
INFORMANT AND DIRECT THAT THE COMPLAINT AND FIR IN OLD
HUBBALLI POLICE STATION CRIME NO.71/2022 DATED 18.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, 153A, 295A, 504,
506 R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES
TO PUBLIC PROPERTY ACT, 1984 PENDING ON THE FILE OF THE IV
ADDITIONAL CIVIL JUDGE AND JMFC, HUBBALLI AT ANNEXURE A
AND B BE TERMED AS FURTHER/ADDITIONAL INVESTIGATION OF
THE OLD HUBBALLI POLICE STATION CRIME NO.63/2022 UNDER
SECTION 173(8) OF CR.P.C. AT ANNEXURE-E.
IN CRIMINAL PETITION NO. 101479/2022
BETWEEN
1. MUKTUM S/O MOHAMMAD GOUSE NALABAND
AGE. 28 YEARS OCC. COOLIE,
R/O. BAPOOJI COLONY, NEAR OSIA CHURCH
TQ. HUBBALLI DIST. DHARWAD 580024
2. SIKANDAR S/O KASIMSAB MAKANDAR
AGE. 32 YEARS OCC. COOLIE,.
R/O. ANAND NAGAR, MAYUR NAGAR,
TQ. HUBBALLI DIST. DHARWAD.580024
3. SHABBIR S/O AFROZ BENGALURU
AGE. 36 YEARS OCC. WELDING WORK,.
- 67 -
CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022,
101473/2022, 101474/2022,
101475/2022, 101476/2022, 101477/2022,
101478/2022,101479/2022, 101480/2022,
R/O. NEAR 2ND BUS STOP, ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD. 580024
4. MOHAMMAD SADIQ S/O NAZEERA AHMED CHAJJO
AGE. 38 YEARS OCC. COOLIE,.
R/O. 7TH CROSS, MASTAN SOPA, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD.580024
5. MOHAMMAD SADIQ S/O NISAR AHMED MOMIN
AGE. 23 YEARS OCC. COOLIE,.
R/O. NEAR AL HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD. 580024
6. SHOUKAT BASHA.S/O SYED BASHA MIRZI
AGE. 19 YEARS OCC. COOLIE,.
R/O. NEAR AL HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD. 580024
7. HAZARAT ALI S/O MOHAMMAD ALI SHIRUR
AGE. 26 YEARS OCC. COOLIE,.
R/O. NEAR AL HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD. 580024
8. MOHAMMAD SHABAZ S/O MOHAMMAD GOUSE SHEIKH
AGE. 23 YEARS OCC. COOLIE,.
R/O. NEAR AL HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD. 580024
9. TABREJ S/O BASHA MASANOOR
AGE. 23 YEARS OCC. COOLIE,.
R/O. NEAR AL HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD. 580024
10. SHOAB ALI @SAZID ALI S/O SADIQ ALI SYED
AGE. 22 YEARS OCC. COOLIE,.
R/O. NEAR RAZA SCHOOL TOWN, ANAND NAGAR,.
TQ. HUBBALLI DIST. DHARWAD. 580024
11. SHANWAZ S/O BUDANSAB LAKKADHARE
AGE. 29 YEARS OCC. BUSINESS,.
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R/O. 6TH CROSS, GOUSIA TOWN CROSS,.
TQ. HUBBALLI DIST. DHARWAD. 580024
12. ASIF.S/O MAKBULSAB MALAGIMANI
AGE. 20 YEARS OCC. COOLIE,.
R/O. ANCHATAGERI
TQ. HUBBALLI DIST. DHARWAD. 580024
13. SHANWAZ.S/O ABDUL HAMEED ATHANI
AGE. 32 YEARS OCC. COOLIE,.
R/O. 1ST CROSS, JANNAT NAGAR, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
14. JELANI S/O ALLABHAKSH HALADI
AGE. 36 YEARS OCC. COOLIE,.
R/O. 1ND CROSS, ISHWAR NAGAR, N A NAGAR ROAD
TQ. HUBBALLI DIST. DHARWAD. 580024
15. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
AGE. 38 YEARS OCC. COOLIE,.
R/O. YELLAPUR ONI, PATIL GALLI,.
TQ. HUBBALLI DIST. DHARWAD. 580024
16. IMAM JAFAR S/O RAJESAB KOLAR,
AGE. 33 YEARS OCC. COOLIE,.
R/O. 2ND CROSS, VISHAL NAGAR, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
17. MALIK REHAN S/O SIKANDAR SHEIKH.
AGE. 19 YEARS OCC. COOLIE,.
R/O. NEW SIMLA NAGAR, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
18. MOHAMMAD IRFAN S/O MAHABOOBSAB GULEDGUDDA
AGE. 39 YEARS OCC. COOLIE,.
R/O. 108, NEAR UKT HILLS MOSQUE, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
19. IKBAL S/O MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,.
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R/O. NEAR NEW ANAND NAGAR MASJID, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
20. IRFAN S/O MOHAMMAD RAFIQ TADAPATRI
AGE. 34 YEARS OCC. COOLIE,.
R/O. NEAR NEW ANAND NAGAR MASJID, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
21. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLIE,.
R/O. BEHIND ANAND NAGAR CHURCH, OLD HUBBALLI.
TQ. HUBBALLI DIST. DHARWAD. 580024
22. MAYUDDIN S/O LIYAKAT BEPARI
AGE. 29 YEARS OCC. COOLIE,.
R/O. NEAR URDU SCHOOL, KATAGAR ONI, OLD
HUBBALLI. TQ. HUBBALLI DIST. DHARWAD. 580024
23. BASIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE. 40 YEARS OCC. COOLIE,.
R/O. 7TH CROSS, INDRAPRASTHA NAGAR, OLD
HUBBALLI. TQ. HUBBALLI DIST. DHARWAD. 580024
24. TAJUDDIN S/O ISMAIL SHEIKH
AGE. 30.YEARS OCC. COOLIE,.
R/O. NEAR URDU SCHOOL, DYAMAVVA TEMPLE
ANAND NAGAR, TQ. HUBBALLI, DIST. DHARWAD. 580024
25. ASIF S/O HUSSAINSAB YALIWAL
AGE. 42 YEARS OCC. COOLIE,.
R/O. NEAR NEW ANAND NAGAR MOSQUE, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD. 580024
26. MASTAK S/O MERASAB MUDAGAL
AGE. 41 YEARS OCC. CHEF,.
R/O. NEAR BANATIKATTA MOSQUE, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD. 580024
27. MOHAMMAD JAFAR S/O SHABBIR AHMED SAMSHI
AGE. 24 YEARS OCC. COOLIE,.
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R/O. NEAR MADANI MOSQUE, NEW ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD. 580024
28. IMTIAZ S/O ABDULKHADAR GADAGWALE,
AGE. 45 YEARS OCC. BUSINESS,.
R/O. 2ND CROSS BANATIKATTA, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
29. CHANDPHIR S/O ABDULRAZAQ PHANIBAND,
AGE. 30 YEARS OCC. BUSINESS,.
R/O. BANATIKATTA, SADASHIV NAGAR, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
30. SAMEER S/O SALEEM PANTOJI,
AGE. 25 YEARS OCC. STUDENT,.
R/O. LAST BUS STOP, ANAND NAGAR,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
31. SABALU S/O SADAT SALMANI,
AGE. 22 YEARS OCC. BUSINESS,.
R/O. NEAR MADINI MOSQUE, ANAND NAGAR, OLD
HUBBALLI. TQ. HUBBALLI, DIST. DHARWAD..580024
32. TOUSIF S/O WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,.
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
33. MOHAMMAD ASIF S/O MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,.
R/O. OPP. FATEH SHAH HALL, JANNAT NAGAR, OLD
HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
34. SALMAN S/O SHABBIR SALMANE
AGE. 25 YEARS OCC. BUSINESS,.
R/O.8TH CROSS, NEAR MADINI MASJID, ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD. 580024
35. REHMANSAB S/O MOHAMMADSAB NADAF,
AGE. 31 YEARS OCC. PRIVATE SERVICE,.
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R/O. NEAR LAST BUSSTOP, ANAND NAGAR, OLD
HUBBALLI. TQ. HUBBALLI, DIST. DHARWAD. 580024
36. KAREEMBEG S/O USMANBEG JORAMMANAVAR,
AGE. 23 YEARS OCC. COOLIE,.
R/O. SADAR SOPA, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
37. NAZEER AHMED S/O ALLABHAKSH BANNUR,
AGE. 36 YEARS OCC. COOLIE,.
R/O. NEAR KASIM DULE MAKAN, SADAR SOPA, OLD
HUBBALLI. TQ. HUBBALLI, DIST. DHARWAD. 580024
38. MOHAMMAD FAROOQ S/O AHMEDSAB SHIRAHATTI
AGE. 40 YEARS OCC. COOLIE,.
R/O. SADAR SOPA, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
39. MOHAMMAD GOUSE S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,.
R/O. ASAR ONI, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
40. KHAZA MAINUDDIN S/O SAYED SAB BOUDIWALE,
AGE. 39 YEARS OCC. COOLIE,.
R/O. NEAR GOVERNMENT HOSPITAL, SADAR SOPA, OLD
HUBBALLI.TQ. HUBBALLI, DIST. DHARWAD. 580024
41. MOHAMMAD GOUSE S/O SAYED GOUSE BARADWALE,
AGE. 28 YEARS OCC. COOLIE,.
R/O. NEAR MOSQUE, ASAR ONI, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
42. SHUBANALLA S/O MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,.
R/O. HEGGERI, MARUTI NAGAR, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
43. ZAMEER AHMED S/O MEHABOOB SAB ANNIGERI,
AGE. 20 YEARS OCC. COOLIE,.
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R/O. NEAR MOSQUE, AZMIR NAGAR, NEKAR NAGAR, OLD
HUBBALLI. TQ. HUBBALLI, DIST. DHARWAD. 580024
44. ABDUL SATTAR S/O ABDUL LATIF MULLA,
AGE. 37 YEARS OCC. COOLIE,.
R/O. NEAR MOSQUE, AZMIR NAGAR, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
45. MALLAKJAAN S/O SHABBIR AHMED RONA,
AGE. 19 YEARS OCC. COOLIE,.
R/O. NEAR MOSQUE, SANGAM COLONY, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
46. IMRANSAB S/O MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,.
R/O. NEAR INDI PUMP CIRCLE, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
47. NIYAZ AHMED S/O MOHAMMAD BANADAR,
AGE. 23 YEARS OCC. COOLIE,.
R/O. NEAR MOSQUE, HORAKERI ONI, OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
48. MUZAFAR AHMED S/O ALLISAB NADAF,
AGE. 19.YEARS OCC. STUDENT,.
R/O. 2ND CROSS, PADADAYYA CIRCLE, KASABAPETH,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
49. MOHAMMAD FAYAZ S/O SHABIR SUDARJI,
AGE. 30.YEARS OCC. COOLIE,.
R/O. MOULALI PLOT, MANTOOR ROAD,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
50. SAMEER.S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,.
R/O. HORAKERI ONI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
51. ALTAF.S/O HUSSAINSAB DAREKHAN
AGE. 20 YEARS OCC. BUSINESS,.
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R/O. ANAND NAGAR, OLD HUBBALLI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
52. IRFAN S/O SALEEM ABBIGERI
AGE.22YRS, OCCUP. AUTO DRIVER
R/O. NEAR MADNI MAZJID, ANAND NAGAR, OLD
HUBBALLI,.
TQ. HUBBALLI, DIST. DHARWAD.580024
53. SARFRAJ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,.
R/O.NEAR MOSQUE, ANAND NAGAR, OLD HUBBALLI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
54. MUSTAFA S/O SADIQ MALABAR,
AGE. 24 YEARS OCC. BUSINESS,.
R/O. BEERBAND ONI, OLD HUBBALLI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
55. MOHAMMAD RABBANI S/O FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,.
R/O. 1ST CROSS, KULKARNI HAKKAL, GANESH PETH,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
56. MOHAMMAD AZARUDDIN S/O SHAMSUDDIN JALLERI,.
AGE. 35 YEARS OCC. BUSINESS,.
R/O. TABIB LAND,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
57. SAHIL S/O ALTAF HUSSAIN GADAG,
AGE. 32 YEARS OCC. BUSINESS,.
R/O. MATTI ONI, TABIB LAND,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
58. SHAHABAZ S/O ANWAR BASHA LASHKAR,
AGE. 19 YEARS OCC. BUSINESS,.
R/O. NEAR LAST BUSSTOP, ANAND NAGAR, OLD
HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
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59. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,.
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,..
TQ. HUBBALLI, DIST. DHARWAD. 580024
60. AJIJ ALI S/O RAJASAB KELEGAR,
AGE. 37 YEARS OCC. BUSINESS,.
R/O. NEAR TAJ NAGAR, CHANNAKESHAV NAGAR, OLD
HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
61. WASIM S/O HAJARESAB GASTAWALE,
AGE. 21 YEARS OCC. COOLIE,.
R/O. REHMAT NAGAR, ANAND NAGAR, OLD HUBBALLI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
62. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,.
R/O. ASAR ONI, OLD HUBBALLI,..
TQ. HUBBALLI, DIST. DHARWAD. 580024
63. AJGAR ALI S/O NAWAZKHAN KHAN PARAY,
AGE. 28 YEARS OCC. COOLIE,.
R/O. SIDDAROODH NAGAR, HEGGERI, OLD HUBBALLI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
64. MOHAMMAD S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,.
TQ. HUBBALLI, DIST. DHARWAD. 580024
65. IMTIYAZ S/O SADIQ BENGALURI,
AGE. 19 YEARS OCC. BUSINESS,.
R/O. NEAR VISHAL NAGAR PETROL BUNK,..
TQ. HUBBALLI, DIST. DHARWAD. 580024
66. MOHAMMAD FAIROZ S/O FAROOQ
AGE. 18 YEARS OCC. COOLIE,.
R/O. DEVARAJ NAGAR, HEGGERI, OLD HUBBALLI..
TQ. HUBBALLI, DIST. DHARWAD. 580024
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67. INAYAT S/O MAKTIYAR AHMED MULLA,.
AGE. 22 YEARS OCC. BUSINESS,.
R/O. NEAR FATEH SHAH WALI DARGA, INDI PUMP
CIRCLE, TQ. HUBBALLI, DIST. DHARWAD. 580024
68. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD. 580024
69. NIYAJ S/O.NOORAHAMMAD SHAIKSANADI
AGE . 20 YEARS, OCC . STUDENT
R/O . NEAR BUS STOP, 2ND CROSS, ARAVINDNAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
70. MABULI S/O.SAIDSAB MADAGAVI
AGE . 25 YEARS, OCC .AUTO DRIVER
R/O . ANANDNAGAR, 1ST CROSS,
NEAR.JANDAKATTI OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD. 580024
71. MAHAMMADJUBER S/O HAFIJMAHAMMAD USMANANOORI
AGE . 27 YEARS, OCC .PRIVATE WORK
R/O . H. NO. 18, RAZEEYA TOWN, ESLAMPUR ONI,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
72. MAHAMMADAFREEDI S/O MAHAMMADISMAIL BIDIVALE
AGE . 22 YEARS, OCC .STUDENT
R/O . BEHIND GANESH HOTEL, SUBHAS NAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
73. MAHAMMADSADIQ S/O LALASAB BANGDIVALE
AGE . 27 YEARS, OCC .AUTO DIRVER
R/O . ANANDNAGAR, NEAR.MASIDI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD. 580024
74. JUNAIDBASHA S/O ANVARBASHA UDAGANI
AGE . 19 YEARS, OCC .STUDENT
R/O . ANANDNAGAR, LAST BUSTOP, OLD HUBBALLI
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TQ. HUBBALLI, DIST. DHARWAD. 580024
75. SALAVUDDIN S/O.DADAPEER KARNUL
AGE . 21YEARS, OCC .COOLIE
R/O . ANANDNAGAR, NEAR.TIPPU SULTAN AUTO
STAND,.OLD
HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD. 580024
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
THROUGH OLD HUBBALLI POLICE STATION, HUBBALLI
REPRESENTED BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA
DHARWAD. 580001.
...RESPONDENT
(BY SRI. V. M. SHEELVANT, SPL. PP AND SRI. RAMESH CHIGARI,
HCGP)
THIS CRIMINAL PETITION IS FILED U/SEC. 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.69/2022 DATED 17.04.2022,
REGISTERED BY RESPONDENT NO.1 POLICE FOR THE OFFENCE
PUNISHABLE UNDER SECTION 143, 147, 148, , 307, 332, 333, 353
R/W 149 IPC AND SECTION 3(c) OF PREVENTION OF DAMAGES TO
PUBLIC PROPERTY ACT, 1984 AT ANNEXURE-A AND ANNEXURE-B IN
PURSUANCE OF THE INFORMATION BY THE FIRST INFORMANT AND
DIRECT THAT THE COMPLAINT AND FIR IN OLD HUBBALLI POLICE
STATION CRIME NO.69/2022 DATED 17.04.2022, REGISTERED BY
RESPONDENT NO.1 POLICE FOR THE OFFENCE PUNISHABLE UNDER
SECTION 143, 147, 148, , 307, 332, 333, 353 R/W 149 IPC AND
SECTION 3(c) OF PREVENTION OF DAMAGES TO PUBLIC PROPERTY
ACT, 1984 PENDING ON THE FILE OF THE IV ADDITIONAL CIVIL
JUDGE AND JMFC, HUBBALLI AT ANNEXURE A AND B BE TERMED AS
FURTHER/ADDITIONAL INVESTIGATION OF THE OLD HUBBALLI
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101478/2022,101479/2022, 101480/2022,
POLICE STATION CRIME NO.63/2022 UNDER SECTION 173(8) OF
CR.P.C. AT ANNEXURE-E.
IN CRIMINAL PETITION NO. 101480/2022
BETWEEN:
1. MUKTUM
S/O MOHAMMAD GOUSE NALABAND
AGE. 28 YEARS, OCC. COOLIE,
R/O. BAPOOJI COLONY,
NEAR OSIA CHURCH,
TQ. HUBBALLI, DIST. DHARWAD 580024.
2. SHABBIR S/O AFROZ BENGALURU
AGE. 36 YEARS, OCC. WELDING WORK,
R/O. NEAR 2ND BUS STOP,
ANAND NAAR, TQ. HUBBALLI,
DIST. DHARWAD 580024.
3. TAJUDDIN S/O ABDUL REHMAN BALLARY
AGE. 32 YEARS, OCC. COOLIE,
R/O. AMBEDKAR COLONY,
ANAND NAGAR, TQ. HUBBALLI,
DIST. DHARWAD 580024.
4. SIKANDAR S/O RAJESAB RONAD
AGE.36 YEARS, OCC.COOLIE,
R/O. NEAR LAST BUS STOP,
ANAND NAGAR, TQ. HUBBALLI,
DIST. DHARWAD 580024.
5. MOHAMMAD SADIQ
S/O NAZMIR AHMED CHAJJO
AGE. 38 EYARS, OCC. COOLIE,
R/O. 7TH CROSS, MASTAN SOPA,
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024.
6. ASIF S/O RAJESAB NADAF
AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR AL HAYAT SCHOO, ISLAMPUR
TQ. HUBBALLI DIST. DHARWAD 580024
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7. AZARUDDIN S/O MEHABOOBSAB MULLA
AGE. 30 YEARS OCC. COOLIE,
R/O. NEAR ITI COLLEGE, ANAND NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
8. DADAPEER S/O IMAM HUSSAIN PEERWALE
AGE. 39 YEARS OCC. COOLIE,
R/O. NEAR DANAMMA TEMPLE ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024.
9. MOHAMMAD NIZAMUDDIN
S/O MOHAMMAD HANIF DALAL
AGE. 22 YEARS OCC. COOLIE,
R/O. 2ND WATER TANK, ANANAD NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024.
10. MALIK REHAN S/O SHERKHAN SOOR
AGE. 21 YEARS OCC. COOLIE,
R/O. GHODKE PLOT, ANAND NAGAR
TQ. HUBBALLI DIST. DHARWAD 580024.
11. SHOYABALI ALI @ SHAJIDALI
S/O SADHEEKALI SAYYAD,
AGE. 22 YEARS OCC. COOLIE,
R/O. NEAR RAZA SCHOOL TOWN,
ANAND NAGAR, TQ. HUBBALLI,
DIST. DHARWAD 580024
12. SHANWAZ S/O BUDANSAB LAKKADHARE
AGE. 29 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GOUSIA TOWN CROSS,
TQ. HUBBALLI DIST. DHARWAD 580024.
13. ASIF S/O MAKBULSAB MALAGIMANI
AGE. 20 YEARS OCC. COOLIE,
R/O. ANCHATAGERI
TQ. HUBBALLI DIST. DHARWAD 580024.
14. NIJAMUDDIN S/O HUSSAINSAB MANIYAR
AGE. 38 YEARS OCC. COOLIE,
R/O. YELLAPUR ONI, PATIL GALLI,
TQ. HUBBALLI DIST. DHARWAD 580024.
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15. IMAM JAFAR S/O RAJESAB KOLAR,
AGE. 33 YEARS OCC. COOLIE,
R/O. 2ND CROSS, VISHAL NAGAR,
OLD HUBBALLI , TQ. HUBBALLI,
DIST. DHARWAD 580024.
16. MALIK REHAN S/O SIKANDAR SHEIKH
AGE. 19 YEARS OCC. COOLIE,
R/O. NEW SIMLA NAGAR, OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
17. IRFAN S/O NOOR AHMED NALATWAD
AGE. 33 YEARS OCC. BUSINESS,
R/O. GOUSIA TOWN,
ISLAMPUR ROAD, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
18. MOHAMMAD IRFAN
S/O MAHABOOBSAB GULEDGUDDA
AGE. 39 YEARS OCC. COOLIE,
R/O. 108, NEAR UKT HILLS MOSQUE,
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024.
19. IKBAL S/O MOHAMMAD GOUSE TADAPATRI
AGE. 25 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID,
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024
20. IRFAN S/O MOHAMMAD RAFIQ TADAPATRI
AGE. 34 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MASJID,
OLD HUBBALLI,TQ. HUBBALLI
DIST. DHARWAD 580024.
21. DAWAL MALIK S/O HUSSAINSAB DAREKHAN
AGE. 27 YEARS OCC. COOLIE,
R/O. BEHIND ANAND NAGAR CHURCH,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
22. MOHAMMAD SHAFI S/O ISMAIL SHEIKH
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AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, MAYUR NAGAR,
TQ. HUBBALLI DIST. DHARWAD 580024.
23. MAINUDDIN S/O LIYAKHAT BEPARI
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL, KATAGAR ONI,
OLD HUBBALLI TQ. HUBBALLI DIST. DHARWAD 580024.
24. SIR AHMED S/O ABDUL KHADAR SHEIKHALI
AGE. 40 YEARS OCC. COOLIE,
R/O. 7TH CROSS, INDRAPRASTHA NAGAR,
OLD HUBBALLI TQ. HUBBALLI DIST. DHARWAD 580024.
25. JUDDIN S/O ISMAIL SHEIKH
AGE. 30 YEARS OCC. COOLIE,
R/O. NEAR URDU SCHOOL,
DYAMAVVA TEMPLE
ANAND NAGAR, TQ. HUBBALLI,
DIST. DHARWAD 580024.
26. IF S/O HUSSAINSAB YALIWAL
AGE. 42 YEARS OCC. COOLIE,
R/O. NEAR NEW ANAND NAGAR MOSQUE,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
27. HMATULLA S/O BASIR AHMED BEPARI
AGE. 19 YEARS OCC. BUSINESS,
R/O. 3RD CROSS, VISHAL NAGAR,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
28. FARSAB S/O IMAMSAB GADDIMANI
AGE. 27 YEARS OCC. COOLIE,
R/O. BANATIKATTA, MEHABOOB NAGAR,
OLD HUBBALLI
TQ. HUBBALLI DIST. DHARWAD 580024.
29. JAVED S/O IMAMSAB BAGALKOTE
AGE. 40 YEARS OCC. BUSINESS,
R/O. NEAR MADANI MOSQUE,
NEW ANAND NAGAR
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OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024.
30. HASSAN S/O JAFARSAB POUJADAR,
AGE. 39 YEARS OCC. BUSINESS,
R/O. 6TH CROSS, GODKE PLOT,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
31. MASTAK S/O MERASAB MUDAGAL
AGE. 41 YEARS OCC. CHEF,
R/O. NEAR BANATIKATTA MOSQUE,
OLD HUBBALLI TQ. HUBBALLI, DIST. DHARWAD 580024.
32. MOHAMMAD JAFAR
S/O SHABBIR AHMED SAMSHI
AGE. 24 YEARS OCC. COOLIE,
R/O. NEAR MADANI MOSQUE,
NEW ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD 580024.
33. MEER S/O SALEEM PANTOJI,
AGE. 25 YEARS OCC. STUDENT,
R/O. LAST BUS STOP, ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024.
34. HAMMAD HANIF
S/O ABDUL KHADAR NEGALUR,
AGE. 29 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE,
DHARWAD COLONY, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
35. ALU S/O SADAT SALMANI,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR MADINI MOSQUE,
ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD. 580024.
36. USIF S/O WASIMSAB BETAGERI
AGE. 20 YEARS OCC. BUSINESS,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI
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TQ. HUBBALLI, DIST. DHARWAD 580024.
37. HAMMAD ASIF
S/O MEHABOOBSAB JARATARAGHAR,
AGE. 35 YEARS OCC. COOLIE,
R/O. OPP. FATEH SHAH HALL,
JANNAT NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024
38. HAMMADGOUSE S/O NANNESAB BEPARI
AGE. 32 YEARS, OCC. BUSINESS,
R/O. NEAR URDU SCHOOL,
KATAGAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD.
39. LMAN S/O SHABBIR SALMANE
AGE. 25 YEARS OCC. BUSINESS,
R/O. 8TH CROSS, NEAR MADINI MASJID,
ANAND NAGAR
TQ. HUBBALLI, DIST. DHARWAD 580024.
40. ABDUL KARIM S/O ABDUL SATTAR GUJJAR,
AGE. 25 YEARS OCC. BUSINESS,
R/O. 4TH CROSS, NEAR LUCKY HALL,
GUDIHAL ROAD,
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024.
41. REHMANSAB S/O MOHAMMADSAB NADAF,
AGE. 31 YEARS OCC. PRIVATE SERVICE,
R/O. NEAR LAST BUSSTOP,
ANAND NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
42. JUBAIR S/O SAYED IQBAL KALEGAR,
AGE. 27 YEARS OCC. COOLIE,
R/O. 3RD CROSS JANNAT NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024.
43. IBRAHIM S/O ABDULGANISAB ,
AGE. 34 YEARS OCC. COOLIE,
R/O. OPP. MOHAMADIYA SCHOOL,
RAZIA TOWN
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OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024.
44. MOHAMMAD GOUSE
S/O AYUBSAB HANCHINAL
AGE. 23 YEARS OCC. COOLIE,
R/O. ASAR ONI, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
45. MOHAMMAD GOUSE
S/O SAYED GOUSE BARADWALE,
AGE. 28 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, ASAR ONI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
46. DADA HAYAD S/O ABDUL GAFAR MULLA,
AGE. 35 YEARS OCC. COOLIE,
R/O. BEHIND AZMIR MOSQUE,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
47. SHUBANALLA S/O MUKTUMSAB NADAF,
AGE. 19 YEARS OCC. COOLIE,
R/O. HEGGERI, MARUTI NAGAR,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
48. MALLIKJA, S/O SHABBIR AHMED RON
AGE. 19 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, SANGAM COLONY,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
49. IMRANSAB S/O MODINSAB DHARWAD
AGE. 27 YEARS OCC. COOLIE,
R/O. NEAR INDI PUMP CIRCLE,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
50. NIYAZ AHMED
S/O MOHAMMAD BANADAR,
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AGE. 23 YEARS OCC. COOLIE,
R/O. NEAR MOSQUE, HORAKERI ONI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
51. SADIQ S/O MOHAMMAD YUSUF SIDNIKOPPA,
AGE. 27 YEARS OCC. COOLIE,
R/O. 1ST CROSS, NEAR MOSQUE,
ISHWAR NAGAR, OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
52. MUJAFFAR AHMED S/O ALLISAB NADAF,
AGE. 19 YEARS OCC. STUDENT,
R/O. 2ND CROSS, PADADAYYA CIRCLE, KASABAPETH,
TQ. HUBBALLI, DIST. DHARWAD 580024.
53. MOHAMMAD FAYAZ S/O SHABIR SUDARJI,
AGE. 30 YEARS OCC. COOLIE,
R/O. MOULALI PLOT, MANTOOR ROAD,
TQ. HUBBALLI, DIST. DHARWAD 580024.
54. SAMEER S/O MOHAMMAD GOUSE BANADAR
AGE. 32 YEARS OCC. AUTO DRIVER,
R/O. HORAKERI ONI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
55. ALTAF S/O HUSSAINSAB DARAKHAN
AGE. 20 YEARS OCC. BUSINESS,
R/O. ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
56. IRFAN S/O SALEEM ABBIGERI,
AGE. 22 YEARS OCC. AUTO DRIVER,
R/O. NEAR MADINI MOSQUE,
ANAND NAGAR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
57. SHAKIR AHMED
S/O MOHAMMAD JAFAR CHUDIGHAR,
AGE. 21 YEARS, OCC. COOLIE,
R/O. GHODKE PLOT, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
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58. SURFRAJ S/O BASHA TARGOL
AGE. 20 YEARS OCC. BUSINESS,
R/O. NEAR MOSQUE, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
59. MOHAMMAD GOUSE
S/O SHABBIR AHMED MAGAVI,
AGE. 31 YEARS OCC. COOLIE,
R/O. NEAR LAST BUS STOP, GHODKE PLOT,
ANAND NAGAR,
TQ. HUBBALLI, DIST. DHARWAD 580024.
60. RIYAZ AHMED S/O HAJARESAB JAKATI
AGE. 42 YEARS OCC. BUSINESS,
R/O. 2ND CROSS ISLAMPUR, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
61. MUSTAFA S/O SADIQ MALABAR,
AGE. 24 YEARS OCC. BUSINESS,
R/O. BEERBAND ONI, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
62. MOHAMMAD RABBANI
S/O FAROOQ SHEIKH,
AGE. 23 YEARS OCC. BUSINESS,
R/O. 1ST CROSS, KULKARNI HAKKAL,
GANESH PETH,
TQ. HUBBALLI, DIST. DHARWAD 580024.
63. MOHAMMAD AZARUDDIN
S/O SHAMSUDDIN JALLERI,
AGE. 35 YEARS OCC. BUSINESS,
R/O. TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024.
64. SAHIL S/O ALTAF HUSSAIN GADAG,
AGE. 32 YEARS OCC. BUSINESS,
R/O. MATTI ONI, TABIB LAND,
TQ. HUBBALLI, DIST. DHARWAD 580024.
65. NIJAMUDDIN
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S/O SATTARSAB JADEDEVAR URF MATTUR,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. 2ND CROSS, OPP. AVALAKKI FACTORY,
GOUSIA TOWN,
TQ. HUBBALLI, DIST. DHARWAD 580024.
66. SHAHABAZ S/O ANWAR BASHA LASHKAR,
AGE. 19 YEARS OCC. BUSINESS,
R/O. NEAR LAST BUSSTOP, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
67. MEHABOOB SAB S/O HUSSAINSAB BANKAPUR,
AGE. 26 YEARS OCC.COOLIE,
R/O. NEAR SADAR SOPA, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
68. ASHAPHIR S/O DIWANSAB BARADIVAN,
AGE. 28 YEARS OCC. AUTO DRIVER,
R/O. OPP. DIDDI ONI GARDEN, OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
69. ASHIF AHMED S/O KHAZASAB SIDDIKKI,
AGE. 34 YEARS OCC. PRIVATE SERVICE,
R/O. BEHIND DOREMON SCHOOL,
GHODKE PLOT,
TQ. HUBBALLI, DIST. DHARWAD 580024.
70. AJIJ ALI S/O RAJASAB KELEGAR,
AGE. 37 YEARS OCC. BUSINESS,
R/O. NEAR TAJ NAGAR, CHANNAKESHAV NAGAR, OLD
HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
71. WASIM S/O HAJARESAB GASTAWALE,
AGE. 21 YEARS OCC. COOLIE,
R/O. REHMAT NAGAR, ANAND NAGAR,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
72. ASHRAF S/O ADAMSAB DHARWAD
AGE.22 YEARS OCC. AUTO DRIVER,
R/O. ASAR ONI, OLD HUBBALLI,
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TQ. HUBBALLI, DIST. DHARWAD 580024.
73. AJAGARALI S/O NAWAJKHAN KHAN
AGE. 28 YEARS OCC. COOLIE,
R/O. SIDDAROODH NAGAR, HEGGERI,
OLD HUBBALLI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
74. SAHIL S/O FAROOQ BHANGI,
AGE. 20 YEARS OCC. MECHANIC,
R/O. DEVARAJ NAGAR, HEGGERI,
TQ. HUBBALLI, DIST. DHARWAD 580024.
75. MOHAMMAD FAIROZ S/O FAROOQ BANGI,
AGE. 18 YEARS OCC. COOLIE,
R/O. DEVARAJ NAGAR, HEGGERI,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
76. INAYAT S/O MAKTIYAR AHMED MULLA,
AGE. 22 YEARS OCC. BUSINESS,
R/O. NEAR FATEH SHAH WALI DARGA,
INDI PUMP CIRCLE,
TQ. HUBBALLI, DIST. DHARWAD 580024.
77. SHAMASUDDIN S/O MODEENSAB JAMADAR
AGE . 25 YEARS, OCC . COOLIE
R/O . ANANDNAGAR, NEAR JANDEGATTI
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
78. HAIDARSAB S/O DAVALSAB DAVALABAYI
AGE .41 YEARS, OCC . CENTERING WORK
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
79. RAJESAB S/O ALLABHAKSH KIRDI
AGE . 26 YEARS, OCC . PLUMBER
R/O . GOPANKOPPA MASIDI ONI, BALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
80. MAHAMMADSALIM S/O ABDULGAFAR WADDO
AGE . 30 YEARS, OCC . PRIVATE WORK
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R/O . GOLIGALLI OLD HUBBALLI.
TQ. HUBBALLI, DIST. DHARWAD 580024.
81. NIYAJ S/O NOORAHAMMAD SHAIKSANADI
AGE . 20 YEARS, OCC . STUDENT
R/O . NEAR BUS STOP, 2ND CROSS, ARAVINDNAGAR,
OLD HUBBALLI TQ. HUBBALLI,
DIST. DHARWAD 580024.
82. MABULI S/O SAYYED SAB MADAGAVI
AGE . 25 YEARS, OCC . AUTO DRIVER
R/O . ANANDNAGAR, 1ST CROSS,
NEAR JANDAKATTI OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
83. MAHAMMADZUBER
S/O HAFEEZMOHAMMAD USMANANOORI
AGE . 27 YEARS, OCC . PRIVATE WORK
R/O . H. NO. 18, RAZEEYA TOWN,
ESLAMPUR ONI,
OLD HUBBALLI TQ. HUBBALLI
DIST. DHARWAD 580024.
84. IFTIKARALI S/O MUNIRAHAMMAD MULLA
AGE . 26 YEARS, OCC . PAN SHOP
R/O . 1ST CROSS, ANANDNAGAR,
NEAR BUS STOP,
OLD HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024.
85. MOULKHAN S/O MARDHANKHAN BILLUNAVAR
AGE . 25 YEARS, OCC . TAILOR
R/O . BYAHATTI PLOT, ANANDNAGAR,
OLD HUBBALLI, TQ. HUBBALLI, DIST. DHARWAD 580024.
86. ZUNAIDBASHA S/O ANWARBASHA UDAGANI
AGE . 19 YEARS, OCC . STUDENT
R/O . ANANDNAGAR, LAST BUSTOP,
OLD HUBBALLI
TQ. HUBBALLI, DIST. DHARWAD 580024.
87. SALAVUDDIN S/O DADAPEER KARNUL
AGE . 21 YEARS, OCC . COOLIE
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R/O . ANANDNAGAR,
NEAR TIPPU SULTAN AUTO STAND, OLD
HUBBALLI, TQ. HUBBALLI,
DIST. DHARWAD 580024
...PETITIONERS
(BY SRI. VISHWANATH BICHAGATTI, ADVOCATE)
AND:
1. STATE OF KARNATAKA
THROUGH OLD HUBBALLI
POLICE STATION, HUBBALLI,
REPRESENTED BY
STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA,
DHARWAD BENCH, DHARWAD-58011.
...RESPONDENT
(BY SRI. V.M.SHEELVANT, SPL. P.P, & SRI.RAMESH CHIGARI, HCGP)
THIS CRIMINAL PETITION IS FILED U/S 482 OF CR.P.C.
SEEKING TO QUASH THE COMPLAINT AND FIR IN OLD HUBBALLI
POLICE STATION CRIME NO.72/2022 DATED 18.04.2022 REGISTED
BY RESPONDENT NO.1 POLICE FOR THE OFFENCE PUNISHABLE
UNDER SECTION FOR THE OFFENCES PUNISHABLE UNDER SECTION
143, 147, 148, 307, 341, 353, 427, R/W 149 IPC AND SECTION 3(c)
OF PREVENTION OF DEMAGES TO PUBLIC PROPERTY ACT, 1984 AT
ANNEXURE-A AND ANNEXURE-B IN PURSUANCE OF THE
INFORMATION BY THE FIRST INFORMANT AND ETC.
*****
THESE PETITIONS COMING ON FOR FURTHER HEARING THIS
DAY, THE COURT MADE THE FOLLOWING:
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ORDER
1. Heard Sri.Vishwanath S Bichagatti, learned counsel for the petitioners and Sri.V.M.Sheelvant, learned Spl.P.P. for the respondent-State.
2. These petitions are filed under Section 482 Cr.P.C.
with the following prayers:
In Criminal Prayers
Petition No.
101469/2022 i) Quash the Complaint and FIR in Old Hubballi Police Station Crime No. 64/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offences punishable under Section for the offences punishable under Section 148, 307, 332, 353, 427, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information given by the First Informant/Complainant;
ii) Direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 64/2022 dated 17.04.2022, registered by Respondent Police for the offence punishable under Section 148, 307, 332, 353, 427, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be
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iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice."
101470/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 66/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section for the offences punishable under Section 143, 147, 148, 307, 341, 353, 427 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the Information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 66/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 341, 353, 427 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C at Annexure-E
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice."
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, 101471/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 65/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section for the offences punishable under Section 143, 147, 148, 307, 353, 427 R/w 149 IPC and Section 3
(c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 65/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 353, 427 R/w 149 IPC and Section 3
(c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice."
101473/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 73/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section for the offences punishable under Section 143, 147, 148, 427 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 73/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 427 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice." 101474/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 67/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section for the offences punishable under Section 143, 147, 148, 307, 353, 427, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 67/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 353, 427, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. at
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice." 101475/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 70/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 427, 448, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 70/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 427, 448, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice." 101476/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 68/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section for the offences punishable under Section 143, 147, 148, 307, 353, 427, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 68/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 353, 427, 504, 506 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice.
101477/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 74/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 341, 353, 307, 427 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 74/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 341, 353, 307, 427 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice." 101478/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 71/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence 427 punishable under Section 143, 147, 148, 427, 153 A, 295 A. 504, 506 R/w 149 IPC at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 71/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 427, 153 A, 295 A, 504, 506 R/w 149 IPC pending on the file of the Hon'ble IV Additional Civil Judge and JMFC. Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice." 101479/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 69/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 332, 333, 353 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 69/2022 dated 17.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 332, 333, 353 R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice."
101480/2022 i) quash the Complaint and FIR in Old Hubballi Police Station Crime No. 72/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section for the offences punishable under Section 143, 147, 148, 307, 341, 353, 427, R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 at Annexure-A and Annexure-B in pursuance of the information by the First Informant;
ii) direct that the Complaint and FIR in Old Hubballi Police Station Crime No. 72/2022 dated 18.04.2022, registered by Respondent No.1 Police for the offence punishable under Section 143, 147, 148, 307, 341, 353, 427, R/w 149 IPC and Section 3 (c) of Prevention of Damages to Public Property Act, 1984 pending on the file of the Hon'ble IV Additional Civil Judge and JMFC, Hubballi at Annexure A and B be
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, termed as further/additional investigation of Old Hubballi Police Station Crime No. 63/2022 under Section 173(8) of Cr.P.C. in at Annexure-E.
iii) Pass such other orders as this Hon'ble Court deems fit to meet the ends of justice."
3. Brief facts of the cases are as under:
3.1 On 16.04.2022 at about 10.30 p.m., a mob contesting 100-150 members assembled in front of old Hubballi Police Station. The mob started misbehaving with the police and among them 1) Mahammad aarif rajavi(A1); 2) Muktum @ BabaJaan Nalaband (A2); 3) Sikandar Makanadar (A3); 4) Shabbir Bengalori (A4); 5) Tajuddin Ballari (A5); 6) Sikanar Ronad (A6); 7) Mahammad Azhar Beleri (A7); 8) Sadiq Chajjo (A8); 9) Hajjukhan Dharawd (A9); 10)Mehammadgousa Khaji, holding clubs and stones addressed the inmates of the police station about questioning of the message posted in the Whats App, application, the religious feelings of the mob and community at large has been affected and immediately action must be taken against the said persons. If they failed to do so, the mob will take law into their own hands and deal with it
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, accordingly. Immediately, the complainant and the police personnel under the leadership of Sri.A.G.Chouhan who is Police Inspector came out and addressed the mob stating that FIR has been registered in respect of the said incident and the culprit would be traced as early as possible and would proceed in accordance with law. Not being satisfied with such reply, the mob questioned the police personnel as to why they have not been arrested and abused police personnel in filthy language and immediately with an intention to take away the life of the police personnel started assaulting the police personnel with clubs and stones. The complainant sustained injuries on the left leg and they also through the chappal to the police station and pelted stones on the police station and also damaged the Government and public vehicles which were found in the precinct of the police station and damaged public property.
Based on the said complaint lodged by J.B.Kalyan Kalappannavar, case was registered in Crime No.63/2022 for the offences punishable U/s-307, 143, 147, 148, 323, 324, 333, 353, 504, 506, 427, 149 of IPC and Section 3(3) of the Prevention of Damage to Public Property Act, 1984.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, 3.2 The said altercation and the incident was reported to the other police personnel for the purpose of rescuing the police personnel who are in the police station and other police personnel started proceeding towards old Hubballi Police Station from the place where they were on patrolling duty. At that juncture, the mob started preventing other police personnel who were tried to reach old Hubballi Police Station.
The incident where the police were prevented to reach old Hubballi Police Station was complained by respective police personnel and these incidents have been considered as separate and distinct incidents as the place and time are little different from the incident that was reported and registered in Crime No.63/2022. Based on such complaints, old Hubballi Police registered 11 different complaints.
4. The synopsis filed by the learned counsel for the petitioners, Sri.Vishwanath S Bichagatti with regard to 11 different complaints in Crime Nos.64/2022 to 74/2022 is culled out hereunder for easy reference:
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, Sl Crl.P. Crime Complainant Accused/ Date/ offences No No. No. petitioner timing of incidence 1 101469 64/ (P) 1,127 to 157 16.04.20 148,307, /2022 2022 Laxman H 22 332,353, Talawar 10.30pm 427,504, 506 R/w 149 of IPC and Section 3(c) of PDPP Act 1984 2 101471 65/ (P) 1,140 to 157 16.04.20 143,147, /2022 2022 J.M. 2210.45 148,307, Kaalimirchi pm 353,427 R/w 149 of IPC and Section 3(c) of PDPP Act 1984 143,147, 3 101470 66/ (P) 120 to 126 and 16.04.20 148,307, /2022 2022 Jagadish P 134 22 11.00 341,353, Hanchinal pm 427,504, 506 R/w 149 of IPC and Section 3(c) of PDPP Act 1984 2 to 8,13 to 83, 4 101474 67/ (P) 85 to 89, 91,92, 16.04.20 143,147, /2022 2022 Manjunath A 94 to 103,106 2211.00 148,307, Naikar to 111, 115 to pm 353,427, 119 504,506 R/w 149 of IPC and Section 3(c) of PDPP Act 1984
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, 143,147, 5 101476 68/ (P) 2 to 8,11 to 17, 16.04.20 148,307, /2022 2022 Manjunath N 20 to 22, 24 to 2210.50 353,427, Rayaraddi 31, 33 to 38, 41 to 11.30 504,506 to 50, 52 to pm R/w 149 of 54,58 to 65,67 IPC and to 74, 76 to Section 78,81 to 86, 89 3(c) of to 107,110 to PDPP Act 117 1984 2 to 8,11 143,147, 6 101479 69/ (P) to15,21 to 16.04.20 148,307, /2022 2022 N.C. 23,25 to 29,32 22 10.50 332,333, Kadadevar to 35,37 to pm 353 R/w 40,45 to 49,51 149 of IPC to 53,55,57 to and Section 60,63 to 65,67 3(c) of to 72,74 to PDPP Act 75,77,79,82,85 1984 to 88, 91, 94,97,98,100 to 103, 106,110 to 115,118,119 2,8,21 to 25,27 143,147, 7 101475 70/ Suvarna M to 29,32 to 16.04.20 148,448, /2022 2022 Borde 35,37,38,45,47 22 11.00 427,504, to 49,51 to pm 506 R/w 53,55,63 to 149 of IPC 65,67,69,71 to and Section 72,74,75,77,82, 3(c) of 85 to 88, 94, PDPP Act 98, 100, 101, 1984 103, 106, 110 2,8,21 to 143,147, 8 101478 71/ Vadiraj G. 23,25,27 to 29, 16.04.20 148,153A,2 /2022 2022 Halepeti 32 to 35, 22 11.00 95A,504, 37,38,45,47 to pm to 506 R/w 49, 51 to 11.30 pm 149 of IPC 53,55,63 to 65, 67, 69, 71, 72, 74, 75, 77, 82, 85 to 88, 94, 98, 100, 101,
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, 103,106, 108 to 110,113,116 2.4 to 6,8,16 to 143,147, 9 101480 72/ (P) 23, 27 to 29, 31 16.04.20 148,307, /2022 2022 J.B. to 46,49 to 57, 22 10.30 341,353, Kalappannav 61 to 63, 65 to pm 427, R/w ar 67,70 to 75,77 149 of IPC to 80,82 to and Section 89,91 to 98, 3(c) of 100 to 101, PDPP Act 103,106 to 113, 1984 116 to 119 2,8,21 to 143,147, 10 101473 73/ Rakesh P 23,25,27 to 16.04.20 148,427 /2022 2022 Pawar 29,32 to 22 44.40 R/w 149 of 35,37,38, 45, pm to IPC and 47,48,51 to 53, 11.41 pm Section 55,63 to 65, 69, 3(c) of 71, 72,75,77, PDPP Act 82,85 to 88, 94, 1984 98, 100, 101, 103, 106, 110,113,116 2 to 6,8,16 to 143,147, 11 101477 74/ (P) 20,23,27 to 29, 16.04.20 148,341, /2022 2022 Ravi 32 to 44,49 to 22 10.30 353,307, Nadavalakeri 61, 63, 65 to pm 427 R/w 72,74,75,77 to 149 of IPC 83, 85,89,91 to and Section 95,97 to 3(c) of 101,104 to 119 PDPP Act 1984
5. Sri.V.M.Sheelvant, has also furnished synopsis as to the very same incident in little different manner and the same reads as under:
Criminal Crime No. Damage Distance Petition No.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, 64/2022 Damage to Vehicle bearing 101469/2022 Registration 20 Mts No.KA-63 G 0014 Rs.40,000/ 65/2022 Damage to Vehicle bearing 101471/2022 Registration 10 Mts No.KA-25 G-428 Rs.50,000/- to 60,000/ 101473/2022 73/2022 Damage to Post office to the tune of Rs. 10,000/ 500 Mts 101474/2022 67/2022 Damage to Vehicle bearing Registration No.KA-25 G- 20 Mts 409 Rs.3,00,000/ 101474/2022 70/2022 Damage to Roof tiles to the tune of Rs. 5,000/- 500 Mts and Syntex tank to the tune of the 10,000/ 101477/2022 74/2022 Damage to the vehicle bearing registration No. 20 Feet KA-63-G-0666 to the tune of Rs. 40,000/ 101476/2022 Damage to the vehicle 68/2022 bearing registration No. 50 Mts KA-26-EE-5737 o the tune of Rs. 30,000/ 101478/2022 Damage to temple (Glass, 71/2022 Roof title, Window Glass) 200 Mts to the tune of Rs. 1,000/ Damage to the vehicle 101479/2022 69/2022 bearing registration No. 50 Mts KA-25-G-0522 101480/2022 72/2022 Damage to the vehicle 200 Mts bearing registration No. KA-25-G-410 to the tune of Rs. 10,000/ 101470/2022 Damage to the vehicle 66/2022 bearing registration No. 500 Mts KA-25-G-585 to the tune of Rs. 20,000/
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
6. After registering the case in Crime Nos.64/2022 to 74/2022, Old Hubballi Police are investigating the matter. In respect of Crime No.63/2022, the police have affected and the matter is pending before the Jurisdictional Court seeking for grant of bail by the persons who have been arrested in respect of Crime No.63/2022.
7. In the meantime, apprehending re-arrest of the very same accused in respect of Crime Nos.64/2022 to 74/2022, the accused persons who are the petitioners in these petitions haveapproached this Court seeking for quashing of Crime Nos.64/2022 to 74/2022.
8. In Criminal Petition No.101469/2022, following grounds have been raised. Similar grounds are also raised in other petitions.
"1. The Petitioners submits that, the FIR registered pursuant to the information given by the First informant is an abuse of process of law and hence the same is liable to be set aside.
2. The Petitioners submits that, the allegations made in the complaint are not a separate or individual cause of action necessitating filing of the fresh complaint or even of registering of a fresh FIR
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, by the Respondent No. 1 Police or of taking up investigation afresh. Complainant despite being aware of this fact has intentionally lodged this subsequent complaint and the Respondent despite being aware of the existing FIR has registered another FIR against the Petitioners for the same or similar offence arising out of same transaction, which is impermissible as is laid by the precedents and law that is being applied presently.
3. It is submitted that, the allegations made in the complaint are for same offences or different offences committed in the course of the same transactions for which there is already investigation is being conducted. Hence, the registration of the second F.I.R for the same transactions is impermissible in law and also violates Article 21 of the Constitution of India.
4. It is submitted that, the above position of law has been laid down in the case of T.T.Antony Va. State of Kerala reported in (2001) 6 SCC 181 Anju Chaudhary State of UP. And Ors, 2013 (1) KLJ 636, Vishalakshi Bhat Va State of Karnataka And Ors 2017(2) Kartal 323. The preposition of law laid therein is that, if the offences forming part of subsequent FIR arises as a consequence of the offences alleged in the first FIR., then the offence covered by both the F.I.Rs are the same and accordingly subsequent F.I.R. will be impermissible in law an same is not in conformity with the scheme of Cr.PC. The cop of Judgments are furnished of ANNEXURE-G.
5. It has been further held that, the offences covered in both the FIRs shall have to be treated as part of first F.I.R. Furthermore, merely because two separate complaints been lodged does not mean that they could not be clubbed.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
6. It has been further concluded by Hon'ble Apex Court that und the scheme of the provisions of Sections 154, 155, 156, 157, 162, 169, 170 and 173 of Cr.PC. only the earliest or the first Information in regard to the commission of a cognizable offence satisfies the requirements of section 154 Cr.PC Thus, there can be no second PR, and consequently there can be no fresh investigation on receipt of every subsequent information in espect of the same cognizable offence or the same occurrence or incident giving rise to one or more cognizable offences.
7. It is further submitted that, the Government of Karnataka Police Department has sued circular No L&O/Misc/24/2015-16 dated 30 07.2015, wherein it has been stated that any subsequent information which the Investigating Officer receives with regard to any incident out of the same incident or with regard to any incident out of the same transaction, he shall not register further crime numbers but he shall treat that infrmation as the statement of the witnesses either under Section 162 of Cr.PC or under Section 161 of Cr.PC in the earliest case registered. Therefore, it is submitted that, it would save precious judicial time and the pending proceedings could be conveniently disposed of if the earliest case registered on the same set of circumstances is taken as the main case and all subsequent complaints are made as statements made in the said case and to that extent, there would be no prejudice caused to any of the complainants, as the relief sought for by the complainants is to punish the Petitioners for the alleged offences which could be conveniently tried on one single case.
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
8. The Petitioners submits that, the facts urged and the allegations made are no different than allegations made in Crime No. 63/2022. Thus, this being the fact, the subsequent allegations arising out of the same cause of action, ought to b quashed.
9. The Petitioners further submit that, apart from this F.I.R several other complainants have filed several other complaints which have resulted in the registration of the multiple F.I.Rs the same is done intentionally and with malafide so as to harass the Petitioners.
10. The Petitioners submit that, the First Informant with malafide intention has maliciously instituted the proceedings with an ulterior malice with the Petitioners. Hence, on this ground also the proceedings are liable to be quashed.
11. That, under such circumstances as enumerated above, the Petitioners submits that, this is a fit case to exercise the inherent powers vested in this Hon'ble Court, by invoking the jurisdiction and discretion under Section 482 Cr. P. C. as the same is necessary to prevent the abuse of process of the court and to secure the ends of justice.
12. Presently there is no Petition pending before this Hon'ble Court or any other Court seeking the relief sought in this Petition end the Petitioners has not filed similar Petition before this Hon'ble Court."
9. Reiterating the grounds raised in the petitions, Sri.Vishwanath Bichagatti, learned counsel for the petitioners vehemently contended that the incident alleged
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, in Crime No.63/2022 is the only incident that has occurred on 16.04.2022 and in order to exaggerate the incident and also to hamper the rights of the petitioners, Old Hubballi Police have registered further 11 cases in Crime Nos.64/2022 to 74/2022 by altering the time and place slightly, which is per se impermissible in law.
10. He also contended that having regard to the time and place of the main incident that occurred in front of police station, there is a proximity of time and place which could be related to the main incident which is the subject matter of Crime No.63/2022 and the other incidents are to be considered that arise out of the same crime or continuation of the same crime and therefore, 11 further complaints were impermissible and nothing but abuse of process of Court and therefore, sought for quashing of further 11 complaints which were subject matter of Crime Nos.64/2022 to 74/2022.
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CRL.P No. 101469/2022 C/w.
CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
11. He also contended that in all these complaints, it is none other than police personnel who are complainants and therefore, registering 12 complaints in respect of one incident is only to deny the valuable rights of the petitioners in getting bail from the jurisdictional Court. In respect his contention, he relied on the following judgments.
1. T.T. Antony Vs State of Kerala and Ors MANU/SC/0365/2001
2. Upkar Singh Vs Ved Prakash 08 Ors MANU/SC/0733/2004
3. Babubhai and Ors Vs State of Gujarat and Ors.
MANU/SC/0643/2010
4. Anju Chaudhary Vs State of U.P and Ors.
MANU/SC/ 1129/2012
5. Amitbhai Anilchandra Shah Vs The Central Bureau of Investigation and Ors. MANU/SC/0329/2013
6. Vishalakshi Bhat Vs State of Karnataka and Ors.
MANU/KA/0075/2017
7. Atir Vs. State of NCT Delhi 2021 SCC Online Del 4241
8. B.V. Byre Gowda Vs Nisar Ahmed and Ors.
MANU/SC/4029/2021
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
12. Per contra, Sri.V.M.Sheelvant, learned Spl.P.P. representing respondent-State, contended that synopsis furnished by the petitioners does not mention about the specific place of incident though it mentions time. He has stated that the place of incident mentioned which are the subject matters of Crime Nos.64/2022 to 74/2022 are not one and the same place and therefore, there is no bar to register separate crime numbers as the time and place of incident are different.
13. In support of his arguments he has relied on the judgment of the Hon'ble Apex Court in the case of Surender Kaushik and Others vs. State of Uttar Pradesh and Others reported in (2013) 5 SCC 148, wherein it has been held as under:
"24. From the aforesaid decisions, it is quite luminous that the lodgment of two FIRs is not permissible in respect of one and the same incident. The concept of sameness has been given a restricted meaning. It does not encompass filing of a counter-FIR relating to the same or connected
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, cognizable offence. What is prohibited is any further complaint by the same complainant and other against the same accused subsequent to the registration of the case under the Code, for an investigation in that regard would have already commenced and allowing registration of further complaint would amount to an improvement of the facts mentioned in the original complaint. As is further made clear by the three-Judge Bench in Upkar Singh, the prohibition does not cover the allegations made by the accused in the first FIR alleging a different version of the same incident. Thus, rival versions in respect of the same incident do take different shapes and in that event, lodgment of two FIRs is permissible."
14. He relied on another judgment in the case of P.Sreekumar vs. State of Kerala and Others reported in (2018) 4 SCC 579, wherein it is held as under:
"28) Their Lordships after examining all the previous case laws on the subject laid down the following proposition of law in the following words speaking through Justice N. Santosh Hegde:
"23. Be that as it may, if the law laid down by this Court in T.T. Antony case1 is to be accepted as holding that a second complaint in regard to the same incident filed as a counter-complaint is prohibited under the Code then, in our opinion, such conclusion would lead to serious consequences. This will be clear from the hypothetical example given hereinbelow i.e. if in regard to a crime committed by the real accused he takes the first opportunity to lodge a false
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, complaint and the same is registered by the jurisdictional police then the aggrieved victim of such crime will be precluded from lodging a complaint giving his version of the incident in question, consequently he will be deprived of his legitimated right to bring the real accused to book. This cannot be the purport of the Code.
24. We have already noticed that in T.T. Antony case1 this Court did not consider the legal right of an aggrieved person to file counterclaim, on the contrary from the observations found in the said judgment it clearly indicates that filing a counter-complaint is permissible.
25. In the instant case, it is seen in regard to the incident which took place on 20-5-1995, the appellant and the first respondent herein have lodged separate complaints giving different versions but while the complaint of the respondent was registered by the police concerned, the complaint of the appellant was not so registered, hence on his prayer the learned Magistrate was justified in directing the police concerned to register a case and investigate the same and report back. In our opinion, both the learned Additional Sessions Judge and the High Court erred in coming to the conclusion that the same is hit by Section 161 or 162 of the Code which, in our considered opinion, has absolutely no bearing on the question involved. Section 161 or 162 of the Code does not refer to registration of a case, it only speaks of a statement to be recorded by the police in the course of the investigation and its evidentiary value."
29) The aforesaid principle was reiterated by this Court (Two Judge Bench) in Surender Kaushik & Ors. vs. State of U.P. & Ors., (2013) 5 SCC 148 in the following words:
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, "24. From the aforesaid decisions, it is quite luminous that the lodgment of two FIRs is not permissible in respect of one and the same incident. The concept of sameness has been given a restricted meaning. It does not encompass filing of a counter-FIR relating to the same or connected cognizable offence. What is prohibited is any further complaint by the same complainant and others against the same accused subsequent to the registration of the case under the Code, for an investigation in that regard would have already commenced and allowing registration of further complaint would amount to an improvement of the facts mentioned in the original complaint. As is further made clear by the three-Judge Bench in Upkar Singh, the prohibition does not cover the allegations made by the accused in the first FIR alleging a different version of the same incident.
Thus, rival versions in respect of the same incident do take different shapes and in that event, lodgment of two FIRs is permissible."
30) Keeping the aforesaid principle of law in mind when we examine the facts of the case at hand, we find that the second FIR filed by the appellant against respondent No.3 though related to the same incident for which the first FIR was filed by respondent No.2 against the appellant, respondent No.3 and three Bank officials, yet the second FIR being in the nature of a counter- complaint against respondent No.3 was legally maintainable and could be entertained for being tried on its merits.
31) In other words, there is no prohibition in law to file the second FIR and once it is filed, such FIR is capable of being taken note of and tried on merits in accordance with law.
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
32) It is for the reasons that firstly, the second FIR was not filed by the same person, who had filed the first FIR. Had it been so, then the situation would have been somewhat different. Such was not the case here; Second, it was filed by the appellant as a counter-complaint against respondent No.3; Third, the first FIR was against five persons based on one set of allegations whereas the second FIR was based on the allegations different from the allegations made in the first FIR; and Lastly, the High Court while quashing the second FIR/charge-sheet did not examine the issue arising in the case in the light of law laid down by this Court in two aforementioned decisions of this Court in the cases of Upkar Singh (supra) and Surender Kaushik (supra) and simply referred three decisions of this Court mentioned above wherein this Court has laid down general principle of law relating to exercise of inherent powers under Section 482 of the Code."
15. He also relied on the judgment in the case of Anju Chaudhary vs. State of Uttar Pradesh and Another reported in (2013) 6 SCC 384, wherein it is held as under:
"28. The First Information Report 145/2007 lodged by Hazrat son of Bismillah related to burning of a shop prior to holding of a meeting. He categorically stated that he did not know the persons or names of the perpetrators who attacked the shop where he was working. This incident occurred at 6 p.m. as per the records while the meeting itself, as per respondent No. 2 was held
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, after 8 p.m., though on the same date. His report clearly states that when he was going back to his house at about 8.30 p.m., he stopped at the place where the meeting was being held. The FIR registered by Hazrat was against unknown persons and related to a particular event and commission of a particular crime. There was no question of any provocation, conspiracy or attempt by the persons premeditatedly committing the offences which they committed. As per the FIR, it was an offence committed at random by some unknown persons. The registration of such FIR was neither intended to be nor was it in fact in relation to a matter of larger investigation, or commission of offences, as alleged by the respondent no.2.
29. Even the offences which are stated to have been committed, and for which the two FIRs were registered in these respective cases were different and distinct. In the complaint filed by Parvez Parwaz, which was registered as a FIR, names of the persons were mentioned and a general investigation was called for, while FIR 145/2007 registered by Hazrat, was against unknown persons for damage of his property, which was for a specific offence, without any other complaint or allegation of any communal instigation or riot. In other words, these were two different FIRs relatable to different occurrences, investigation of one was no way dependent upon the other and they are neither inter-linked nor inter- dependent. They were lodged by different persons in relation to occurrences which are alleged to have occurred at different points of time against different people and for different offences. Requirement of proof in both cases was completely distinct and different. Thus, there was no similarity and the test of similarity would not be satisfied in the present case. Thus, we have no hesitation in
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, coming to the conclusion that lodging of the subsequent FIR was not a second FIR for the same occurrence as stated in FIR 145/2007, and thus, could be treated as a First Information Report for all purposes including investigation in terms of the provisions of the Code. It was not in the form of a statement under Section 162 of the Code.
36. Coming to the facts of the present case, the complaint under Section 156 had named certain persons, but it had also referred to a number of other persons and the investigation prayed for was of a generic nature and not against a particular person for commission of any specified offence. The substance and nature of the allegations made in the complaint were such that it was not possible to state with certainty as to how the offences were committed and by whom. Thus, the Court was called upon to pass an order directing general investigation of very wide scope. It was to be investigated, as to who besides the named persons gave speeches, incited the public at large, what its impact was on the violence as alleged and who were the persons who had participated in the alleged communal violence. Thus, it was not a case where one or more persons committed the murder of someone and clearly fell under Section 302 IPC. The merit of the case was not disclosed by the learned Magistrate while passing the order dated 29th July, 2008 under Section 156(3) of the Code. The Court did not analyze at all the ingredients of an offence, participation of persons and their other effects. The court primarily proceeded on a legal issue without reference to the facts of the case stating that since one FIR had been recorded i.e. FIR No. 145/2007, it was not permissible to register second FIR and direct investigation thereof. This view, as already discussed above was, in fact and in law, not sustainable. The Court had not recorded
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, any finding in favour of the appellant to the effect that she was not present, she had not participated or that she was in no way connected with communal violence. We must not be understood to state that the appellant was involved in any manner in the commission of the said crime. This has to be investigated as directed by the court in accordance with law and that too without prejudice to the rights and contentions of the appellant. The grievance of non- grant of hearing in any case loses its significance as we have heard the appellant at some length and have dealt with the contentions raised before us. In the facts of the present case, thus, no prejudice is caused to the appellant."
16. Based on the above legal principles, Sri.V.M.Sheelvant contended that the matter is still in the investigation stage and the charge sheet is yet to be filed in respect of Crime No.63/2022 and therefore, the prayer of the petitioners that these incidents are to be considered and supplementary charge sheets are to be filed by acting under the powers vested in the investigating officer in Crime No.63/2022 cannot be countenanced in law.
17. He also pointed out that the inherent jurisdiction vested with this Court under Section 482 of Cr.P.C. should
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, not be used for the relief that is prayed by the petitioners and such power is to be used very sparingly and thus, sought for dismissal of these petitions.
18. In the light of the arguments put forth on behalf of the parties, this Court perused the materials on record meticulously.
19. On perusal of such materials on record, it is seen that on account if trivial incident wherein one person not knowing the consequences of his action, resulted in disturbing tranquility in the society to a great extent.
Accused in Crime No.62/2022 by use of mobile telephone put up a status in Whatsapp application, and that status was viewed by public at large. Persons belonging to Muslim community got affected by said status. Whether at all the said status has really affected religious feelings of Muslim community at large or not, are all the aspects that
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, needs to be investigated by the Old Hubballi Police Station.
20. It is submitted by Sri.V.M.Sheelvant that the said matter is also being investigated and the accused in Crime No.62/2022 is now arrested and he has also applied for grant of bail and the matter is pending before the jurisdictional Court for orders on bail application.
21. When the matter stood thus, about 100-150 persons gathered in front of Old Hubballi Police Station and started arguing with the police. They were holding clubs, stones in their hands and despite the police intimating them that action is being taken and culprit would be dealt strictly in accordance with law as early as possible, the mob was not satisfied with the action taken by the police till then and started misbehaving with the police and abused the police in filthy language. The mob turned into violence within few minutes and few of them
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, started assaulting the complainant in Crime No.63/2022.
Head Constable working in Old Hubballi Police Station sustained injury on his left leg. The mob did not stop it there and started pelting stones on the police station and threw chappals. Having realized about the intended further violence, information was sent to other police personnel of Old Hubballi Police Station and also police personnel of other police stations to reach near Old Hubballi Police Station for the purpose of bandobast and rescue the police personnel who are the victims in Crime No.63/2022.
Immediately, from different places police personnel who were on patrolling duty started moving towards Old Hubballi Police Station in order to calm down the situation and in order to save the victims in Crime No.63/2022. It is at that juncture, the mob started preventing the police from reaching Old Hubballi Police Station.
22. As could be seen from the synopsis furnished by Sri.V.M.Sheelvant on behalf of the State, the places where
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, the incidents have taken place which is subject matter of Crime Nos.64/2022 to 74/2022 are little different from Old Hubballi Police Station. From the synopsis that has been furnished by State, prima facie it is seen that whole idea of the mob was to prevent accumulation of additional police men near Old Hubballi Police Station so as to prevent the police and the victims from getting further help from other police personnel.
23. Be it what it may. It is for the investigating agency to investigate the matter in detail and arrive at a proper conclusion as to whether at all the incident complained in Crime Nos.64/2022 to 74/2022 are arising out of the same transaction of a crime that is subject matter of Crime No.63/2022 or not. The same requires detailed investigation and recording of the statements of the concerned.
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022,
24. If the Investigation Officers in Crime Nos.64/2022 to 74/2022 form an opinion that the incidents reported in these crime numbers are having proximity with the incident that occurred on 16.04.2022 at about 10.30 p.m. in front of Old Hubballi Police Station, they may file necessary report in this regard. At that juncture, the State is entitled to file necessary reports in Crime Nos.64/2022 to 74/2022. It is too premature for this Court to take a call and find out as to the apprehensions expressed by the petitioners are real by holding a mini trial in a petition filed under Section 482 of Cr.P.C. Likewise, the other apprehensions of registering Crime Nos.64/2022 to 74/2022 would come in the way of rights of the petitioners who are accused in Crime No.63/2022 also cannot be countenanced in law inasmuch as the arrest has taken place only in Crime No.63/2022 and since the prosecution has come up with a case that the place of incidents are different, it is for the Court
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, which is seized of bail petition to take a call and decide the case on merits.
25. Therefore, viewed from any angle, mere registration of additional cases in respect of 11 other different incidents that took place probably around the same time that of Crime No.63/2022 in different places cannot and should not prejudice the case of the petitioners in respect of their bail application pending in respect of Crime No.63/2022.
26. Further, if some of the accused persons in Crime No.63/2022 are also required for the investigation in respect of other 11 crime numbers, the prosecution has to necessarily resort to Section 267 of Cr.P.C.
27. It is submitted by Sri.Vishwanath Bichagatti that such recourse has already taken by the prosecution in seeking necessary body warrants/production of transit warrant before the jurisdictional Magistrate. If at all if the
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, accused persons in Crime No.63/2022 are to be enlarged on bail by the jurisdictional Court, and if the police were to rearrest them in other crimes, it is always open for the petitioners to approach the Court of law with appropriate prayers before the appropriate Court. The same should not have any bearing whatsoever while deciding the present cases on merits.
28. Further, there cannot be any dispute as to the principles of law enunciated in T.T.Antony's case.
However, the facts of the present cases are altogether different. Therefore, the principles of law in T.T.Antony's case has no direct bearing while deciding the merits of the present cases.
29. Both the counsel have relied on the principles of law enunciated in the case of Anju Chaudhary. Again in the case of Anju Chaudhary, the Hon'ble Apex Court has considered that in respect of one and the same incident
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, there cannot be two FIRs. In the case on hand, even according to the petitioners, the time of incidents are little different as could be seen from the synopsis filed by the petitioners. The synopsis filed by the State shows that not only time but also places are also little different. May be places are very close to the incident that occurred in Crime No.63/2022 but that itself would not be sufficient.
Panchanamas have been drawn in respect of places and the police are investigating the matter. Expressing any opinion by this Court at this stage on these aspects of the matter would prejudice the rights of the parties in one way or the other, when investigation is on and when the bail applications are pending. Therefore, this Court is of the considered opinion that the legal principles of law enunciated in Anju Chaudhary cannot be availed by the petitioners in seeking the petitions allowed.
30. So far as the judgment in Amitbhai is concerned, the same also deals with the rights of the
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, accused under the Constitution of India in registering second FIR in respect of the very same incident. The reasons assigned supra while dealing with Anju Chaudhary, would equally applicable in respect of Amitbhai as well.
31. However, learned counsel for the petitioners also relied on the judgment of Co-ordinate Bench of this Court in B.V. Byre Gowda. In the said case, the Co-ordinate Bench of this Court referred to T.T.Antony and Anju Chaudhary. Since the facts of the present case are different from the facts involved in B.V. Byre Gowda, the legal principles enunciated in B.V. Byre Gowda would also have no avail while accepting the prayer of the petitioners.
32. In view of the foregoing discussion, this Court is of the considered opinion that any one of the grounds urged in the petitions are sufficient enough to exercise
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CRL.P. Nos.101470/2022, 101471/2022, 101473/2022, 101474/2022, 101475/2022, 101476/2022, 101477/2022, 101478/2022,101479/2022, 101480/2022, powers vested with this Court under Section 482 of Cr.P.C.
in accepting the prayers of the petitioners.
33. Accordingly, the petitions are dismissed.
34. However, the discussion made in this order shall not affect the rights of the parties either during investigation or at the time of trial and it is only for the purpose of disposal of the present cases on hand.
SD/-
JUDGE AC,SH