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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(1)(c) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(c)list of all channels along with their respective name, nature, language available on its distribution platform;