Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(ab) in The Anna University of Technology, Chennai Act, 2010

(ab)to suspend and take disciplinary action on the University Assistant Professors, University Associate Professors, University Professors and the teachers and other employees of the University;