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[Cites 0, Cited by 0] [Section 218(4)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(4)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)the maximum speed which is to be observed all throughout while running in block section. Provided that when trains are to follow each other their speed shall be restricted to maximum of twenty five kilo meter per hour in clear visibility otherwise to ten kilo meter per hour;