Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(2) in The West Bengal Rural Employment And Production Act, 1976 (2)The fund shall consist of -(a)all proceeds of tax,(b)any sum granted by the State Government, and(c)any other sum received from any source whatsoever.
