Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(2)(i) in Gujarat Elementary Education Rules, 2010 (i)the payment of any other sum which the Education Committee is legally liable to pay or which has been spent on the authority of State Government.