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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(1)As soon as the meeting commences, the Adhyaksha shall invite nomination in Form I from the members present :Provided that if less than half the total number of the members for the time being are present, the meeting shall be adjourned and fresh notice shall be sent in the manner provided in Rule 14 :Provided further that in case the required number of members fails to attend the second meeting, the meeting may be adjourned but no quorum shall be necessary for such adjourned meeting.