Delhi High Court - Orders
Honda Cars India Ltd vs Deputy Comm. Of Income Tax & Anr on 1 April, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8084/2016
HONDA CARS INDIA LTD.
.....Petitioner
Through: Mr. Harpreet Singh Ajmani with Ms.
Adwiteya Grover, Advs.
versus
DEPUTY COMM. OF INCOME TAX & ANR.
.....Respondents
Through: Sh. Anurag Ojha, SSC with Ms.
Hemlata Rawat and Mr. V.K.
Saksena, JSCs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 01.04.2025
1. The matter could not be taken up on account of the Farewell Reference of Hon'ble Mr. Justice Chandra Dhari Singh.
2. List on 15.09.2025.
BY ORDER (COURT MASTER) APRIL 01, 2025 acm Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 00:12:46