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State of Himachal Pradesh - Section

Section 10 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh

10.

When an unstamped petition is presented to the Financial Commissioner and other Senior Revenue Officers, and if it is to be transferred to a subordinate officer, a slip will be attached to the effect that no action should be taken on the petition until it is properly stamped.Section CExamination of the Plaint(See Chapter 1C, Volume 1 ibid)