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State of Meghalaya - Section

Section 28 in Meghalaya Rural Employment Guarantee Scheme, 2006

28. Staff complement for scheme implementation.

- It shall be the endeavor of Government to provide full time officers and staff for the implementation of the scheme whose salaries shall be met from the administrative expenditure admissible under the scheme as per Government of India guidelines. To begin with, the Block Development Officer shall act as the PO at the Block level who shall be assisted by the block staff and other Community Coordinators as may be mobilized under the Scheme. The State Government shall issue necessary instruction to the DPCs for this purpose.