Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(2) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(2)The statutes of the University other than the first statutes shall be made by the Board of Management with the approval of the Governing Body.