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[Cites 0, Cited by 1] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(1) in The Bombay University Act, 1974

(1)There shall be a University Accounts Committee consisting of -
(i)the nominee of the Chancellor, from amongst the members of the Senate - Chairman;
(ii)one person nominated by the State Government;
(iii)three persons nominated by the Senate, from amongst its members; and
(iv)two persons nominated by the Academic Council, from amongst its members.